High Courts24 Mar 1925
Nasaruddin Mandal Vs Anath Nath Chowdhury and Another
Calcutta High Court · AIR 1926 Cal 279 : 90 Ind. Cas. 700
Bengal Village Self-Government Act, 1919 — Section 101(2)(e), 51, 8Civil Procedure Code, 1908 (CPC) — Section 9
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,466 of 3,204
High Courts24 Mar 1925
Purna Chandra Singha and Others Vs Radhika Mohan Dey and Others and Sheikh Sadak Mridha and Others
Calcutta High Court · 90 Ind. Cas. 722
Evidence Act, 1872 — Section 90
High Courts23 Mar 1925
Sudhamoy Das Vs Chairman, Krishnagar Municipality
Calcutta High Court · AIR 1925 Cal 1026
Motor Vehicles Act, 1988 — Section 16
High Courts23 Mar 1925
Eastern Mortgage and Agency Co. Ltd. and Another Vs Mahammed Fazlul Karim
Calcutta High Court · AIR 1926 Cal 385
Contract Act, 1872 — Section 69
High Courts23 Mar 1925
Pratap Chandra Guha Roy Vs Emperor
Calcutta High Court · AIR 1925 Cal 1121 : 90 Ind. Cas. 387
Penal Code, 1860 (IPC) — Section 499, 500
High Courts23 Mar 1925
Jotindra Nath Dutt Vs Debendra Nath Dutt
Calcutta High Court · AIR 1925 Cal 998 : 95 Ind. Cas. 259
High Courts23 Mar 1925
Eastern Mortgage and Agency Co., Ltd., and T.C. Tweedie Vs Muhammad Fuzlul Karim and Another
Calcutta High Court · (1925) ILR (Cal) 914
Contract Act, 1872 — Section 69
High Courts23 Mar 1925
The Eastern Mortgage and Agency Co., Ltd. and Others Vs Moulvi Mohammad Fazlul Karim and Another
Calcutta High Court · 90 Ind. Cas. 851
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 55
High Courts20 Mar 1925
Nawab Murtaza Begum Vs Jogendra Nath Roy and Others
Calcutta High Court · 90 Ind. Cas. 724
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts20 Mar 1925
Murtaza Begum Vs Jogendra Nath Roy and Others
Calcutta High Court · AIR 1926 Cal 344
High Courts20 Mar 1925
Nabin Chandra Kapali Vs Gour Mohan Mistiri
Calcutta High Court · 90 Ind. Cas. 756
Bengal Tenancy Act, 1885 — Section 153
High Courts20 Mar 1925
The Official Trustee of Bengal Vs W.G. Bowden
Calcutta High Court · AIR 1926 Cal 624 : 94 Ind. Cas. 857
Calcutta Rent Act, 1920 — Section 11(1)
High Courts20 Mar 1925
Nabin Chandra Kapali Vs Gour Mohan Mistri and Others
Calcutta High Court · AIR 1926 Cal 369
Bengal Tenancy Act, 1885 — Section 153
High Courts19 Mar 1925
In Re: An Attorney
Calcutta High Court · (1925) ILR (Cal) 795
Letters Patent Act, 1865 — Section 10
High Courts19 Mar 1925
Hazi Munshi Fazuluddin Mahammad Vs Khetra Ghorai and Others
Calcutta High Court · 90 Ind. Cas. 866
High Courts19 Mar 1925
(Hazi Munshi) Fazlu-uddin Mohammad Vs Khetra Ghorai and Others
Calcutta High Court · AIR 1926 Cal 167
High Courts19 Mar 1925
Jabed Ali Talukdar and Others Vs Surendra Nath Bandopadhya and Others
Calcutta High Court · AIR 1926 Cal 351
High Courts19 Mar 1925
In Re: Attorney
Calcutta High Court · AIR 1925 Cal 1084
Letters Patent Act, 1865 — Section 10
High Courts19 Mar 1925
Peary Lal Mullik Vs Surendra Nath and Others
Calcutta High Court · AIR 1925 Cal 1233
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts19 Mar 1925
Monoranjan Adya Vs Bijoy Kumar Adya and Others
Calcutta High Court · 90 Ind. Cas. 729
Probate and Administration Act, 1881 — Section 86