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2 paragraphs · 21 words
C.C. Ghose, J.
2.
The application cannot be granted as there is no compliance with Section 19(1) of Court Fees Act.
High CourtsDivision Bench(1925) 02 CAL CK 0053
In Re: Bhubaneshwar Trigunait, deceased
Calcutta High Court · Decided on 2 February 1925 · Citation: AIR 1925 Cal 627a : 94 Ind. Cas. 986
- HON’BLE JUDGES
- C.C. Ghose, J