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1 paragraphs · 14 words
2.
I agree with the Registrar in Insolvency in the view he has taken.
High CourtsSingle Bench(1925) 02 CAL CK 0048
In Re: George Nash (deceased)
Calcutta High Court · Decided on 3 February 1925 · Citation: AIR 1925 Cal 606 : 94 Ind. Cas. 994
- HON’BLE JUDGES
- C.C. Ghose, J