High Courts13 Jan 1925
Chandra Mohan Talukdar Vs Shaikh Elim
Calcutta High Court · AIR 1926 Cal 415
Evidence Act, 1872 — Section 13
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,474 of 3,204
High Courts13 Jan 1925
W.H. Thomas Vs Mrs. Thomas and Another
Calcutta High Court · AIR 1925 Cal 585
Divorce Act, 1869 — Section 2
High Courts13 Jan 1925
Nuruddin Ahmed, Receiver Vs Subodh Chandra Mitra
Calcutta High Court · AIR 1925 Cal 1174 : 87 Ind. Cas. 808
High Courts12 Jan 1925
Radha Krishna Marwari Vs Sarbeswar Nag and Another
Calcutta High Court · AIR 1925 Cal 684a
Evidence Act, 1872 — Section 11, 13, 21
High Courts12 Jan 1925
Bhuban Mohan Ghose Vs Co-operative Hindusthan Bank Ltd. and Others
Calcutta High Court · AIR 1925 Cal 973
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts12 Jan 1925
J.C. Das Vs Cachar Native Joint Stock Company Ltd. and Others
Calcutta High Court · AIR 1926 Cal 349
High Courts12 Jan 1925
Radha Kishan Marwari Vs Sarbeswar Nag and Others
Calcutta High Court · 86 Ind. Cas. 674
Evidence Act, 1872 — Section 21
High Courts12 Jan 1925
J.C. Das Vs The Cachar Native Joint Stock Company, Ltd. and Others
Calcutta High Court · 87 Ind. Cas. 764
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 11
High Courts12 Jan 1925
Surendra Nath Chaudhury Vs Lakshan Chandra Ray Chaudhury and Others
Calcutta High Court · AIR 1926 Cal 213 : 87 Ind. Cas. 744
Bengal Tenancy Act, 1885 — Section 173
High Courts09 Jan 1925
Gurudas Saha Vs Shaikh Hira Gazi
Calcutta High Court · AIR 1926 Cal 319
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts09 Jan 1925
Bejoy Chand Mahatab Vs Kali Prasanna Seal and Others
Calcutta High Court · AIR 1925 Cal 752 : 87 Ind. Cas. 708
Transfer of Property Act, 1882 — Section 106
High Courts09 Jan 1925
Rahimuddin Sarkar and Others Vs Umesh Chandra Khasnabish
Calcutta High Court · AIR 1926 Cal 115 : 87 Ind. Cas. 694
Evidence Act, 1872 — Section 11
High Courts08 Jan 1925
Jessarat and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 729 : 87 Ind. Cas. 833
Criminal Procedure Code, 1898 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 149, 457
High Courts08 Jan 1925
Abdul Rahim and Others Vs King-Emperor
Calcutta High Court · AIR 1925 Cal 926
Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts08 Jan 1925
Sourendra Nath Mitra and Another Vs Jatindra Nath Ghose and Others
Calcutta High Court · AIR 1925 Cal 990 : 87 Ind. Cas. 737
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts07 Jan 1925
Kapil Mandal and Others Vs Rabbani Sheikh
Calcutta High Court · AIR 1925 Cal 1039
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 323, 325
High Courts07 Jan 1925
Official Trustee of Bengal Vs Sagar Paik and Others
Calcutta High Court · AIR 1925 Cal 1011
High Courts07 Jan 1925
Emperor Vs Jitendra Nath Bose
Calcutta High Court · AIR 1925 Cal 902
Criminal Procedure Code, 1898 (CrPC) — Section 333
High Courts07 Jan 1925
Emperor Vs Jitendra Nath Boss
Calcutta High Court · (1925) ILR (Cal) 590
Criminal Procedure Code, 1898 (CrPC) — Section 226, 333, 491Letters Patent Act, 1865 — Section 23, 24
High Courts07 Jan 1925
Emperor Vs Jitendra Nath Bose and Another
Calcutta High Court · 89 Ind. Cas. 709
Criminal Procedure Code, 1898 (CrPC) — Section 225, 333