High Courts19 Dec 1924
Rakhal Chandra Mondal Vs Gour Gopal Dutta and Others
Calcutta High Court · AIR 1925 Cal 1085 : 90 Ind. Cas. 486
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,476 of 3,204
High Courts18 Dec 1924
Dayamayi Vs Sankar Nath Mukhopadhyaya and Others
Calcutta High Court · AIR 1926 Cal 417
High Courts18 Dec 1924
Srimati Taru Bala Dassi Vs Sourendra Nath Mitra and Others
Calcutta High Court · AIR 1925 Cal 866
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts18 Dec 1924
Srimati Dayamoyi alias Biddutlata Debi Vs Sankar Nath Mukhopadhya and Others
Calcutta High Court · 87 Ind. Cas. 159
High Courts17 Dec 1924
Miller Vs Miller
Calcutta High Court · (1925) ILR (Cal) 566
Divorce Act, 1869 — Section 7Letters Patent Act, 1865 — Clause 35
High Courts17 Dec 1924
Kedar Nath Chakravarti and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 603
Criminal Procedure Code, 1898 (CrPC) — Section 223(iii)(b)Penal Code, 1860 (IPC) — Section 120B, 420
High Courts16 Dec 1924
Kundamul Dalmia and Others Vs W. Dyer and Others
Calcutta High Court · AIR 1925 Cal 571
Calcutta Rent Act, 1920 — Section 1(1)(4)
High Courts16 Dec 1924
Kundalmul Dalmia Vs W. Dyer
Calcutta High Court · (1925) ILR (Cal) 551
General Clauses Act, 1897 — Section 6
High Courts16 Dec 1924
Sadasook Kothari Vs Chaitram Rambilash and Others
Calcutta High Court · AIR 1926 Cal 218
Contract Act, 1872 — Section 83
High Courts15 Dec 1924
Bhowanidas-Ramgobind Vs Pannachand-Luchmipat and Another
Calcutta High Court · AIR 1925 Cal 801
Arbitration Act, 1940 — Section 19
High Courts15 Dec 1924
Rajendra Nath Dutta Vs Srimati Bhabini Dasi and Another
Calcutta High Court · 87 Ind. Cas. 811
High Courts15 Dec 1924
T. Wang Vs Sona Wangdi
Calcutta High Court · AIR 1925 Cal 812 : (1925) ILR (Cal) 559 : 87 Ind. Cas. 633
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts08 Dec 1924
The Official Assignee of Bengal Vs Yokohama Specie Bank Ltd.
Calcutta High Court · AIR 1925 Cal 640 : 87 Ind. Cas. 392
Presidency Towns Insolvency Act, 1909 — Section 55, 65
High Courts05 Dec 1924
Ashutose Roy and Others Vs Harish Chandra Chattopadhya and Others
Calcutta High Court · 86 Ind. Cas. 810
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts05 Dec 1924
Surendra Nath Tagore Vs K.S. Bannerjee and Others
Calcutta High Court · AIR 1925 Cal 630
Land Acquisition Act, 1894 — Section 18, 20, 30
High Courts04 Dec 1924
Umedali Munshi Vs Goyjaddi Molla and Another
Calcutta High Court · AIR 1926 Cal 114 : 87 Ind. Cas. 672
High Courts04 Dec 1924
Mohamed Golam Rabbani Chowdhury and Another Vs Taranath Deb
Calcutta High Court · AIR 1925 Cal 1212 : 87 Ind. Cas. 657
High Courts03 Dec 1924
Jitendra Nath Sen and Others Vs Kutiswar Mondal and Others
Calcutta High Court · (1924) 12 CAL CK 0014
High Courts03 Dec 1924
Fatema Bibi and Others Vs Radha Syam Saha Banik and Others
Calcutta High Court · 87 Ind. Cas. 660
High Courts03 Dec 1924
Kutiswar Mondal and Others Vs Jitendra Nath Sen and Others
Calcutta High Court · AIR 1926 Cal 316
Criminal Procedure Code, 1898 (CrPC) — Section 146