High Courts03 Dec 1924
Fatema Bibi and Others Vs Radha Syam (sic) Banik
Calcutta High Court · AIR 1926 Cal 343
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,477 of 3,204
High Courts02 Dec 1924
Prabhat Chandra Barua Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 546
Income Tax Act, 1922 — Section 66(2)Letters Patent Act, 1865 — Section 15
High Courts02 Dec 1924
Rash Behary Karury Vs The Corporation of Calcutta
Calcutta High Court · 87 Ind. Cas. 970
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts02 Dec 1924
Probhat Chandra Barma Vs The Kinq-Emperor
Calcutta High Court · AIR 1925 Cal 598 : 84 Ind. Cas. 31
Income Tax Act, 1961 — Section 66(2)Letters Patent Act, 1865 — Section 15, 36
High Courts02 Dec 1924
Raja Probhat Chandra Barua Vs Emperor
Calcutta High Court · 87 Ind. Cas. 653
Income Tax Act, 1922 — Section 66(2)
High Courts01 Dec 1924
Emperor Vs Alimuddi Naskar and Another
Calcutta High Court · AIR 1925 Cal 361
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 120B, 302
High Courts01 Dec 1924
Rameshwar Khemka and Another Vs Siddeshwar Ghosh and Others
Calcutta High Court · AIR 1927 Cal 418 : 101 Ind. Cas. 901
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts01 Dec 1924
Dargahi and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 831
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts01 Dec 1924
Dargahi Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 499
Criminal Procedure Code, 1898 (CrPC) — Section 360Evidence Act, 1872 — Section 33
High Courts01 Dec 1924
Jalim Chand and Another Vs Yusufali Choudhuri
Calcutta High Court · AIR 1925 Cal 1012
High Courts01 Dec 1924
Jalim Chand Patwari and Another Vs Yusufali Chaudhuri
Calcutta High Court · 86 Ind. Cas. 1051
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Limitation Act, 1963 — Article 181, 20
High Courts29 Nov 1924
Soroj Bashini Debi Vs Girija Proshad Bhattacharjee
Calcutta High Court · AIR 1926 Cal 326
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts28 Nov 1924
Bengal Coal Company, Ltd. Vs Apcar Collieries, Ltd., and Others
Calcutta High Court · AIR 1926 Cal 412
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts28 Nov 1924
Hangeswar Kundu and Others Vs Surjya Narain Mondal and Others
Calcutta High Court · AIR 1925 Cal 1221 : 87 Ind. Cas. 336
High Courts28 Nov 1924
Macneil and Co. Vs Debendra Nath and Others
Calcutta High Court · AIR 1928 Cal 293
High Courts28 Nov 1924
Nayan Manjuri Dasi Vs Chairman, Howrah Municipality and Another
Calcutta High Court · AIR 1925 Cal 1067 : 87 Ind. Cas. 229
High Courts28 Nov 1924
The Bengal Coal Company, Limited Vs Apcar Collieries, Limited and Others
Calcutta High Court · 87 Ind. Cas. 248
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts27 Nov 1924
The Secretary of State for India in Council Vs Muktear Jogendra Chandra Das
Calcutta High Court · 87 Ind. Cas. 843
Criminal Procedure Code, 1898 (CrPC) — Section 144Legal Practitioners Act, 1879 — Section 14
High Courts27 Nov 1924
Nishi Kanta Sarkar Vs Umar Lal Sarkar
Calcutta High Court · AIR 1925 Cal 711
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 91
High Courts27 Nov 1924
Alimuddin Mollah and Others Vs K.S. Banerjee, Official Receiver, High Court
Calcutta High Court · 86 Ind. Cas. 316
Bengal Tenancy Act, 1885 — Section 50(2)