High Courts19 Nov 1924
Raj Kumar Basu and Others Vs Girindra Kumar Bandopadhya and Others
Calcutta High Court · AIR 1925 Cal 722
Bengal Tenancy Act, 1885 — Section 67
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,479 of 3,204
High Courts19 Nov 1924
Kali Charan Ghose Vs Sreemutty Rani Sarajini Debi and Others
Calcutta High Court · 87 Ind. Cas. 168
High Courts19 Nov 1924
Adam Sajan and Co. Vs Asutosh Bandopadhaya and Others
Calcutta High Court · AIR 1926 Cal 100 : 86 Ind. Cas. 1046
Civil Procedure Code, 1908 (CPC) — Section 20(c)Provincial Small Cause Courts Act, 1887 — Article 34
High Courts18 Nov 1924
Mohini Mohan Misra and Others Vs Srimati Sarat Sundari Debi and Another
Calcutta High Court · AIR 1925 Cal 862
Limitation Act, 1963 — Article 148, 19
High Courts18 Nov 1924
T.D. Kumar and Brothers Vs Beruck and Comens
Calcutta High Court · AIR 1925 Cal 941
High Courts17 Nov 1924
Chiranjilal Ramlal Vs B.N. Ry. Co., Ld.
Calcutta High Court · (1925) ILR (Cal) 372 : 86 Ind. Cas. 127
Limitation Act, 1908 — Article 31
High Courts17 Nov 1924
Thomas Vs Thomas
Calcutta High Court · (1925) ILR (Cal) 379
Divorce Act, 1869 — Section 2
High Courts17 Nov 1924
Chiranji Lal Ram Lal Vs B.N. Ry. Co. Ltd.
Calcutta High Court · AIR 1925 Cal 559
Limitation Act, 1908 — Article 31
High Courts17 Nov 1924
Amarta Lal Kumar Vs Sisir Kumar Basu and Others
Calcutta High Court · 87 Ind. Cas. 651
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts14 Nov 1924
Ahmed Ali Vs Madhab Ram Namasudra and Another
Calcutta High Court · AIR 1925 Cal 671
High Courts14 Nov 1924
Ahamed Ali Vs Madbab Ram Namasudra and Another
Calcutta High Court · 86 Ind. Cas. 646
High Courts14 Nov 1924
H.V. Low and Co. Vs Hazarimull Babu and Others
Calcutta High Court · 94 Ind. Cas. 786
Transfer of Property Act, 1882 — Section 56
High Courts13 Nov 1924
Sahorali Molla Vs Emperor
Calcutta High Court · AIR 1925 Cal 1120 : 87 Ind. Cas. 103
High Courts13 Nov 1924
Jogesh Chandra Roy Vs Izzat Ali and Others
Calcutta High Court · AIR 1925 Cal 454 : 85 Ind. Cas. 97
Bengal Tenancy Act, 1885 — Section 7(2)
High Courts13 Nov 1924
Radhika Prasad Datta Vs Panchanan Choudhury and Another
Calcutta High Court · 87 Ind. Cas. 788
High Courts12 Nov 1924
Ahed Fakir and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 1235 : 87 Ind. Cas. 98
Penal Code, 1860 (IPC) — Section 147, 149
High Courts12 Nov 1924
Mohamed Nuru Amin and Others Vs Monohar Saran Deb Mohanta and Others
Calcutta High Court · AIR 1925 Cal 473
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts12 Nov 1924
Sayma Bibi Vs Madhusudan Mohanta
Calcutta High Court · (1925) ILR (Cal) 472
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts12 Nov 1924
Mohamed Nurul Amin and Others Vs Monohar Soran Deb Mohanta and Others
Calcutta High Court · 85 Ind. Cas. 100
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts11 Nov 1924
(Sir) Hukumchand Kasliwal and Another Vs Radhakissen Chamaria and Others
Calcutta High Court · AIR 1925 Cal 916
Companies Act, 1956 — Section 171