High Courts11 Nov 1924
Hem Kanta Ghosh and Others Vs Srimati Monoj Prova Singha and Another
Calcutta High Court · 87 Ind. Cas. 173
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,480 of 3,204
High Courts07 Nov 1924
Cheragali Bepari and Another Vs Satish Chandra Ghose
Calcutta High Court · 87 Ind. Cas. 847
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 120B
High Courts07 Nov 1924
I.G. Singleton Vs Emperor
Calcutta High Court · AIR 1925 Cal 501
Penal Code, 1860 (IPC) — Section 120, 406, 409, 411, 444
High Courts07 Nov 1924
Rahanaddy Patwary and Others Vs Hasan Ali Jamadar
Calcutta High Court · 96 Ind. Cas. 126
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A
High Courts07 Nov 1924
Nawab Ali Vs Emperor
Calcutta High Court · AIR 1925 Cal 816 : (1925) ILR (Cal) 470
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts07 Nov 1924
Mahabir Singh and Another Vs Giribala Dassi
Calcutta High Court · AIR 1925 Cal 742
Criminal Procedure Code, 1898 (CrPC) — Section 192(1), 202, 203
High Courts04 Nov 1924
Gadadhar Sarkar Vs Emperor
Calcutta High Court · 87 Ind. Cas. 845
Penal Code, 1860 (IPC) — Section 368
High Courts04 Nov 1924
Golam Bari Gazi Vs Yar Ali Khan
Calcutta High Court · AIR 1925 Cal 480a
Criminal Procedure Code, 1898 (CrPC) — Section 363
High Courts03 Nov 1924
Bahadur Molla and Others Vs Emperor through Ismail and Another
Calcutta High Court · 85 Ind. Cas. 135
Criminal Procedure Code, 1898 (CrPC) — Section 415A
High Courts03 Nov 1924
Sarat Chandra Kar and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 821
Criminal Procedure Code, 1898 (CrPC) — Section 364
High Courts03 Nov 1924
Bahadur Molla and Others Vs Ismail and Another
Calcutta High Court · AIR 1925 Cal 329
Criminal Procedure Code, 1898 (CrPC) — Section 380, 404, 562
High Courts03 Nov 1924
Pramatha Nath Sanyal Vs Kali Kumar Dutt
Calcutta High Court · (1925) ILR (Cal) 440
Companies Act, 1913 — Section 92(5)
High Courts03 Nov 1924
Sarat Chandra Kar Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 446
Criminal Procedure Code, 1898 (CrPC) — Section 364
High Courts03 Nov 1924
Bahadur Molla Vs Ismail
Calcutta High Court · (1925) ILR (Cal) 463
Criminal Procedure Code, 1898 (CrPC) — Section 562(1)
High Courts25 Oct 1924
Gunananda Dhone Vs Lala Santi Prakash Nandy
Calcutta High Court · AIR 1925 Cal 613
Criminal Procedure Code, 1898 (CrPC) — Section 177, 179
High Courts22 Sept 1924
Kandikkalle Purayil Pannan Mayankutti and Others Vs Kandikkale Purayil Pannan Kathiri and Others
Calcutta High Court · 86 Ind. Cas. 747
High Courts18 Sept 1924
Lalji Ram Vs Corporation of Calcutta
Calcutta High Court · AIR 1928 Cal 243
Calcutta Municipal Act, 1923 — Section 412Criminal Procedure Code, 1898 (CrPC) — Section 242, 244
High Courts18 Sept 1924
Gokul Khatik Vs King Emperor
Calcutta High Court · AIR 1925 Cal 674
Penal Code, 1860 (IPC) — Section 406, 420