High Courts20 Aug 1924
Asiruddin Mondol and Others Vs Ram Sakhi Debya and Others
Calcutta High Court · 86 Ind. Cas. 775
Civil Procedure Code, 1908 (CPC) — Section 38
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,482 of 3,204
High Courts19 Aug 1924
Subodh Chandra Roy Choudhuri Vs King-Emperor
Calcutta High Court · AIR 1925 Cal 278 : 85 Ind. Cas. 913
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts19 Aug 1924
Secretary of State Vs Kali Narayan Roy Choudhury
Calcutta High Court · AIR 1925 Cal 273 : 85 Ind. Cas. 211
High Courts19 Aug 1924
Aniruddha Mana and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 913
Penal Code, 1860 (IPC) — Section 147, 302, 34
High Courts19 Aug 1924
Subodh Chandra Roy Chowdhry Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 319
Criminal Procedure Code, 1898 (CrPC) — Section 54Extradition Act, 1962 — Section 7
High Courts18 Aug 1924
Dina Nath Saha Roy and Others Vs Jadu Nath Biswas and Others
Calcutta High Court · AIR 1925 Cal 456
Estates Partition Act, 1897 — Section 99
High Courts18 Aug 1924
Khirode Kumar Mookerjee Vs Emperor
Calcutta High Court · AIR 1925 Cal 260 : 85 Ind. Cas. 372
Penal Code, 1860 (IPC) — Section 408
High Courts15 Aug 1924
Kali Charan Roy, Secretary to the Ghatail Sammilani Dhanbhandar Company, Limited Vs Mohesh Chandra Ghosh and Another
Calcutta High Court · 85 Ind. Cas. 784
High Courts14 Aug 1924
Suresh Chandra Gupta Vs Abdul Jabbar
Calcutta High Court · AIR 1925 Cal 264 : 85 Ind. Cas. 129
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts14 Aug 1924
Mon Mohan Chakravarti and Another Vs King-Emperor
Calcutta High Court · AIR 1928 Cal 261
Criminal Procedure Code, 1898 (CrPC) — Section 499Penal Code, 1860 (IPC) — Section 514
High Courts14 Aug 1924
Mahmad Yasin Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 431
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts14 Aug 1924
Mahammad Yasin Vs Emperor
Calcutta High Court · AIR 1925 Cal 782
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 218, 409, 477A
High Courts14 Aug 1924
Rahimaddi Jamadar Vs Sher Ali and Others
Calcutta High Court · AIR 1925 Cal 399a : 85 Ind. Cas. 357
Criminal Procedure Code, 1898 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 188
High Courts14 Aug 1924
Azam Khan Vs Umedali Moral and Others
Calcutta High Court · AIR 1925 Cal 1223 : 85 Ind. Cas. 750
Bengal Tenancy Act, 1885 — Section 173(3)Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Aug 1924
A.H. Turner Vs Emperor
Calcutta High Court · AIR 1926 Cal 425
Penal Code, 1860 (IPC) — Section 420, 468
High Courts13 Aug 1924
Kamruddin Hyder Vs M.N. Mitter
Calcutta High Court · (1925) ILR (Cal) 342
Limitation Act, 1963 — Section 12(2)
High Courts13 Aug 1924
Nibaran Chandra Roy and Others Vs Nabin Chandra Roy and Others
Calcutta High Court · AIR 1925 Cal 297 : 85 Ind. Cas. 127
Bengal Tenancy Act, 1885 — Section 15, 16
High Courts08 Aug 1924
D. Tancred and Others Vs D.N. Mullick
Calcutta High Court · AIR 1925 Cal 391 : 84 Ind. Cas. 543
Calcutta Rent Act, 1920 — Section 15Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 141
High Courts08 Aug 1924
Emperor Vs Asimulla Mondal and Others
Calcutta High Court · AIR 1925 Cal 1068 : 85 Ind. Cas. 939
High Courts08 Aug 1924
Jatindra Nath Mohan Banerjee Vs Gouri Bala Debi
Calcutta High Court · AIR 1925 Cal 794
Criminal Procedure Code, 1898 (CrPC) — Section 488