High Courts08 Aug 1924
Barada Kanta Saha Vs Shaikh Maijuddi
Calcutta High Court · AIR 1925 Cal 1
Provincial Small Cause Courts Act, 1887 — Section 15, 17
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,483 of 3,204
High Courts08 Aug 1924
Barada Kanta Ray Vs Sheikh Maijuddi
Calcutta High Court · 82 Ind. Cas. 109
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 6, 94Provincial Small Cause Courts Act, 1887 — Section 17
High Courts08 Aug 1924
Barada Kanta Saha Roy Vs Sheikh Maijuddi
Calcutta High Court · (1925) ILR (Cal) 275
Civil Procedure Code, 1908 (CPC) — Section 94Provincial Small Cause Courts Act, 1887 — Section 17
High Courts08 Aug 1924
Jatindra Mohan Banerjee Vs Gouri Bala Debi
Calcutta High Court · 88 Ind. Cas. 608
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts07 Aug 1924
Ram Khalawan Ahir Vs Tulsi Telini
Calcutta High Court · AIR 1924 Cal 1040 : 84 Ind. Cas. 444
Calcutta Police Act, 1866 — Section 54ACriminal Procedure Code, 1898 (CrPC) — Section 517Penal Code, 1860 (IPC) — Section 380
High Courts07 Aug 1924
Loke Nath Saha and Others Vs Radha Gobinda Shaha and Others
Calcutta High Court · 86 Ind. Cas. 765
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Aug 1924
Pran Mohan Das Vs Hari Mohan Das
Calcutta High Court · (1925) ILR (Cal) 425
Transfer of Property Act, 1882 — Section 127
High Courts07 Aug 1924
Pran Mohan Das and Others Vs Hari Mohan Das and Another
Calcutta High Court · AIR 1925 Cal 856 : 85 Ind. Cas. 799
Transfer of Property Act, 1882 — Section 127
High Courts07 Aug 1924
Harendra Nath Saha and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 161 : 84 Ind. Cas. 451
Penal Code, 1860 (IPC) — Section 395
High Courts06 Aug 1924
Sarada Prosad Roy Chowdhury and Others Vs Rai Mohan Saha and Others
Calcutta High Court · AIR 1925 Cal 819 : 85 Ind. Cas. 629
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Aug 1924
T.C.S. Martindale Vs Emperor
Calcutta High Court · AIR 1925 Cal 14 : 84 Ind. Cas. 1041
Criminal Procedure Code, 1898 (CrPC) — Section 275, 410
High Courts05 Aug 1924
Prodyot Kumar Tagore Vs Bal Gobinda Ditchit
Calcutta High Court · AIR 1925 Cal 518a
Bengal Tenancy Act, 1885 — Section 104G, 104H, 105, 106Specific Relief Act, 1877 — Section 42
High Courts04 Aug 1924
Kumar Birendra Chandra Singha Bahadur and Others Vs Tulsi Charan Ghose and Others
Calcutta High Court · 85 Ind. Cas. 657
High Courts01 Aug 1924
Nalinakshya Ghosal Vs Raghunath Ghosal
Calcutta High Court · AIR 1925 Cal 754 : 85 Ind. Cas. 662
High Courts01 Aug 1924
Alimuddi Naskar and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 341
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 120B, 302
High Courts01 Aug 1924
Asiruddin Mondol Vs Latifunnessa Bibi and Others
Calcutta High Court · AIR 1925 Cal 1176 : 85 Ind. Cas. 763
High Courts01 Aug 1924
Alimaddin Naskar Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 253
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 120B
High Courts01 Aug 1924
Alimuddin Naskar and Others Vs Emperor
Calcutta High Court · 85 Ind. Cas. 231
Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 114
High Courts31 Jul 1924
Shiekh Abdul and Others Vs Emperor
Calcutta High Court · 85 Ind. Cas. 830
Criminal Procedure Code, 1898 (CrPC) — Section 298(1)(a)Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 395
High Courts31 Jul 1924
Surendra Nath Bandopadhya and Others Vs Jabed Ali Talukdar and Others
Calcutta High Court · 85 Ind. Cas. 747
Bengal Tenancy Act, 1885 — Section 158B