High Courts06 Jan 1925
Hara Mohan Banikya Chowdhry and Others Vs Hem Chandra Chakravarty and Others
Calcutta High Court · AIR 1925 Cal 1248
Bengal Tenancy Act, 1885 — Section 7
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,475 of 3,204
High Courts06 Jan 1925
Nalini Kanta Mukherji and Others Vs Hari Nikari and Another
Calcutta High Court · AIR 1925 Cal 663
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts06 Jan 1925
Nabin Chandra Haldar Vs Bipin Chandra Haldar and Others
Calcutta High Court · AIR 1926 Cal 229 : 87 Ind. Cas. 555
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1963 — Section 18
High Courts06 Jan 1925
Nalinikanta Mukherji and Others Vs Hari Nikari and Another
Calcutta High Court · 86 Ind. Cas. 779
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts05 Jan 1925
Madhusudhan Kowar Vs Girindra Narayan Singha
Calcutta High Court · AIR 1925 Cal 1185 : 87 Ind. Cas. 561
High Courts05 Jan 1925
Jnanendra Nath Roy and Another Vs Nalini Mohan Ghose and Others
Calcutta High Court · AIR 1925 Cal 1262 : 87 Ind. Cas. 565
Bengal Tenancy Act, 1885 — Section 29
High Courts02 Jan 1925
Askaran Choutmal Vs The E.I.Ry. Co.
Calcutta High Court · (1925) ILR (Cal) 386
High Courts22 Dec 1924
Mohini Mills, Ltd. Vs Susama Debi and Others
Calcutta High Court · (1925) ILR (Cal) 586
Companies Act, 1913 — Section 12
High Courts22 Dec 1924
Suresh Chandra Mukerji Vs Shitikanta Banerjee, and Others
Calcutta High Court · 78 Ind. Cas. 679
Limitation Act, 1963 — Article 142
High Courts22 Dec 1924
Jnanendra Mohan Bhaduri and Another Vs Harendra Krishna De and Others
Calcutta High Court · AIR 1925 Cal 1169 : 87 Ind. Cas. 32
High Courts22 Dec 1924
Sailesh Chandra Dutta and Others Vs Joy Chandra Roy and Others
Calcutta High Court · AIR 1925 Cal 1147 : 87 Ind. Cas. 756
High Courts22 Dec 1924
Jatindra Chandra Banerjee Vs Murlidhar
Calcutta High Court · 94 Ind. Cas. 873
Contract Act, 1872 — Section 116
High Courts22 Dec 1924
Nritya Gopal Mitra Vs Jorit Manjari Dasi and Others
Calcutta High Court · AIR 1926 Cal 217
High Courts22 Dec 1924
Nritya Gopal Mitra Vs Jorit Monjari Dasi and Others
Calcutta High Court · 87 Ind. Cas. 770
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1(2)
High Courts22 Dec 1924
The Mohini Mills Ltd. Vs Susama Debi and Others
Calcutta High Court · AIR 1925 Cal 626
Companies Act, 1956 — Section 12, 38(3)
High Courts19 Dec 1924
Srimati Kanchan Barani Debi Vs Umesh Chandra Roy and Others
Calcutta High Court · AIR 1925 Cal 807 : 87 Ind. Cas. 529
High Courts19 Dec 1924
Aptabuddi and Others Vs Syed Alla Hafij and Others
Calcutta High Court · AIR 1925 Cal 1104
High Courts19 Dec 1924
Pryambada Debi Vs Monahar Mukhopadhya and Others
Calcutta High Court · AIR 1925 Cal 651
High Courts19 Dec 1924
Girindra Nath Ray Vs Kedar Nath Bidyanta and Others
Calcutta High Court · AIR 1925 Cal 966 : 87 Ind. Cas. 783