High Courts19 Jan 1925
Mahamad Kamel Vs Ahmad Ali and Others
Calcutta High Court · AIR 1925 Cal 1030 : 87 Ind. Cas. 746
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1908 — Section 20
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,473 of 3,204
High Courts19 Jan 1925
Abdul Azahar Chowdhury and Others Vs Collector of Backergunj
Calcutta High Court · AIR 1925 Cal 1168 : 87 Ind. Cas. 815
Bengal Tenancy Act, 1885 — Section 93, 99
High Courts19 Jan 1925
Adiladdi and Others Vs Emperor
Calcutta High Court · AIR 1926 Cal 423
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts19 Jan 1925
Bama Charan Kar and Others Vs Pyari Mohan Gantam and Others
Calcutta High Court · 87 Ind. Cas. 581
Estates Partition Act, 1897 — Section 7
High Courts17 Jan 1925Allowed
Nabin Chandra Saha Poddar and Others Vs Dudu Mia and Others
Calcutta High Court · (1925) 01 CAL CK 0003
High Courts16 Jan 1925
Amur Krishna De Vs Rajendra Kumar De
Calcutta High Court · AIR 1925 Cal 1205
Transfer of Property Act, 1882 — Section 6
High Courts16 Jan 1925
Meser Bepari and Others Vs Emperor
Calcutta High Court · 87 Ind. Cas. 920
Criminal Procedure Code, 1898 (CrPC) — Section 364
High Courts16 Jan 1925
Amar Krishna De Vs Rajendra Kumar De
Calcutta High Court · 87 Ind. Cas. 790
Transfer of Property Act, 1882 — Section 43
High Courts16 Jan 1925
Manujendra Dutt Chowdhury and Others Vs Jnan Ranjan Somaddar and Others
Calcutta High Court · 87 Ind. Cas. 818
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts16 Jan 1925
Messer Bepari and Others Vs King-Emperor
Calcutta High Court · AIR 1926 Cal 430
Criminal Procedure Code, 1898 (CrPC) — Section 364
High Courts15 Jan 1925
Jnanendra Nath Singha Roy Vs Rakhyakali Debi
Calcutta High Court · AIR 1925 Cal 1245 : 87 Ind. Cas. 986
High Courts15 Jan 1925
Chandra Kumar Kritiratna Bhattacharjee and Others Vs Alam Khan and Others
Calcutta High Court · 87 Ind. Cas. 546
High Courts15 Jan 1925
Ledu Molla and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 872
Criminal Procedure Code, 1898 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 400
High Courts15 Jan 1925
Ledu Molla Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 595
Criminal Procedure Code, 1898 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 400
High Courts15 Jan 1925
Ledu Molla and Others and Asmatali Mirdha and Others Vs Emperor
Calcutta High Court · 87 Ind. Cas. 925
Penal Code, 1860 (IPC) — Section 400
High Courts14 Jan 1925
Nabin Chandra Chakrabarti and Others Vs Rustom Ali Chowkidar and Others
Calcutta High Court · AIR 1925 Cal 1086
High Courts14 Jan 1925
Jatindra Narain Bhaduri and Others Vs Chandra Nath Pramanik and Others
Calcutta High Court · AIR 1925 Cal 1247 : 87 Ind. Cas. 742
High Courts14 Jan 1925
Nabin Chandra Chakrabarti and Others Vs Rustom Ali Chowkidar and Others, Wajaddi Miji and Others and Hara Kumar Acharya and Others
Calcutta High Court · 87 Ind. Cas. 903
Bengal Tenancy Act, 1885 — Section 105
High Courts13 Jan 1925
Nabin Chandra Saha Poddar and Others Vs Dudu Mia and Others
Calcutta High Court · AIR 1925 Cal 1193 : 87 Ind. Cas. 767