High Courts02 May 1927
Rajani Kanto Pal Vs Mohim Chandra Roy and Others
Calcutta High Court · AIR 1927 Cal 847 : 103 Ind. Cas. 698
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,418 of 3,204
High Courts02 May 1927
Mt. Syamness Bibi and Others Vs Abdul Gani and Others
Calcutta High Court · AIR 1927 Cal 882
High Courts02 May 1927
Jotindra Nath Ghosh and Another Vs Sourindra Nath Mitra and Another
Calcutta High Court · AIR 1927 Cal 928
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115, 151
High Courts02 May 1927
Jatindra Nath Ghosh and Another Vs Sourindra Nath Mitra and Another
Calcutta High Court · 103 Ind. Cas. 468
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115
High Courts29 Apr 1927
Akhoy Sardar Vs Lalchand Sardar and Others
Calcutta High Court · AIR 1928 Cal 96
High Courts27 Apr 1927
Saraj Basini Debi Vs Mohendra Nath Bhaduri and Others
Calcutta High Court · AIR 1927 Cal 636 : 103 Ind. Cas. 725
Criminal Procedure Code, 1898 (CrPC) — Section 115Guardians and Wards Act, 1890 — Section 11Lunacy Act, 1912 — Section 40, 41, 42
High Courts27 Apr 1927
Madan Gopal Daga Vs Sachindra Nath Sen
Calcutta High Court · AIR 1928 Cal 295
Companies Act, 1913 — Section 195
High Courts27 Apr 1927
Heeralal Agarwalla and Co. Vs Joakim Nahapiet and Co. Ltd.
Calcutta High Court · AIR 1927 Cal 647 : 103 Ind. Cas. 648
Arbitration Act, 1940 — Section 11
High Courts14 Apr 1927
Jnanendra Mohan Bhadhury and Another Vs Profullananda Goswami and Others
Calcutta High Court · AIR 1928 Cal 812
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts14 Apr 1927
Bejoy Lal Seal and Others Vs Benarasidas Khandelwal and Others
Calcutta High Court · AIR 1928 Cal 99
High Courts14 Apr 1927
Dwarka Math Chakrabarti Chowdhury Vs Atul Chandra Chakrabarti Chowdhury and Others
Calcutta High Court · AIR 1928 Cal 108
Civil Procedure Code, 1908 (CPC) — Section 5(3)
High Courts14 Apr 1927
Gohur Bepari Vs Ram Krishna Saha and Others
Calcutta High Court · AIR 1927 Cal 760
Limitation Act, 1963 — Article 179, 182(2)
High Courts14 Apr 1927
Dwarka Nath Chakrabarti Chowdhury Vs Atul Chandra Chakrabarti Chowdhury and Others
Calcutta High Court · 106 Ind. Cas. 509
Civil Procedure Code, 1908 (CPC) — Section 5
High Courts14 Apr 1927
Syed Mahamad Maliha Vs Choudhuri Mahammad Ismail Khan and Another
Calcutta High Court · AIR 1927 Cal 766
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Apr 1927
Mawazzam Ali Khan and Others Vs Shebash Chandra Pakrashi and Another
Calcutta High Court · AIR 1927 Cal 598
High Courts11 Apr 1927
Krishna Chandra Dutta Chowdhury Vs Dina Nath Biswas
Calcutta High Court · AIR 1928 Cal 94
Bengal Tenancy Act, 1885 — Section 170Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Apr 1927
J.C. Galstaun Vs Banku Behary Dhar
Calcutta High Court · AIR 1927 Cal 621
Criminal Procedure Code, 1898 (CrPC) — Section 195, 253, 475Penal Code, 1860 (IPC) — Section 207
High Courts07 Apr 1927
Surendra Kumar Roy Chowdhury Vs Sushil Kumar Roy Chowdhury
Calcutta High Court · AIR 1928 Cal 256
High Courts06 Apr 1927
Gopal Chandra Maiti and Others Vs Sm. Monmohini Dasi and Others
Calcutta High Court · AIR 1928 Cal 118
Criminal Procedure Code, 1898 (CrPC) — Section 98