High Courts19 May 1927
Mohanta Ramnibash Chaubay Vs Jyoti Prosad Singh Deo Bahadur and Another
Calcutta High Court · AIR 1927 Cal 921a
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,417 of 3,204
High Courts18 May 1927
Suresh Chandra Saha Chowdhury Vs Gobind Nath Saha Chowdhury and Others
Calcutta High Court · AIR 1927 Cal 796 : 103 Ind. Cas. 522
Guardians and Wards Act, 1890 — Section 29
High Courts17 May 1927
Mt. Rahela Khatun and Others Vs Amburennessa Choudhurani and Others
Calcutta High Court · AIR 1927 Cal 881
High Courts16 May 1927
Uma Charan Bose Vs Rakhal Das Ray
Calcutta High Court · AIR 1927 Cal 756
Probate and Administration Act, 1881 — Section 37Succession Act, 1925 — Section 250
High Courts16 May 1927
In Re: Khondakar Mahammad Makhi and Others
Calcutta High Court · 116 Ind. Cas. 173
Legal Practitioners Act, 1879 — Section 36
High Courts13 May 1927
Jadu Nath Mandal Vs Amulya Krishna Kundu and Others
Calcutta High Court · AIR 1927 Cal 794
High Courts12 May 1927
M.A. Sassoon and Sons Ltd. Vs Gosto Behari De and Others
Calcutta High Court · AIR 1927 Cal 629 : 103 Ind. Cas. 754
Government of India Act, 1915 — Section 107Presidency Towns Insolvency Act, 1909 — Section 90
High Courts11 May 1927
Emperor Vs Probhat Chandra Barua
Calcutta High Court · AIR 1927 Cal 793
Income Tax Act, 1961 — Section 2
High Courts10 May 1927
Naimuddin Biswas and Others Vs Maniruddin Lashkar and Others
Calcutta High Court · AIR 1928 Cal 184
Bengal Tenancy Act, 1885 — Section 106
High Courts06 May 1927
M. Banerjee Vs Anukul Chandra Mitra
Calcutta High Court · (1927) 05 CAL CK 0038
High Courts06 May 1927
M. Banerjee Vs Emperor
Calcutta High Court · AIR 1927 Cal 823
Penal Code, 1860 (IPC) — Section 499, 500, 504
High Courts06 May 1927
Sarat Chandra Rakshit Vs Mon Mohan Panday
Calcutta High Court · AIR 1927 Cal 711
Bengal Tenancy Act, 1885 — Section 105, 109, 153
High Courts05 May 1927
Ladha Singh Vs Munshiram Agarwalla
Calcutta High Court · AIR 1927 Cal 605
Evidence Act, 1872 — Section 91, 92Specific Relief Act, 1877 — Section 31
High Courts04 May 1927
Dhirendra Nath Roy and Others Vs Rajendra Nath and Others
Calcutta High Court · AIR 1927 Cal 945 : 103 Ind. Cas. 827
Bengal Tenancy Act, 1885 — Section 148A, 165
High Courts03 May 1927
Sushil Kumar Chowdhury and Others Vs Annada Prasanna Lahiri and Others
Calcutta High Court · AIR 1927 Cal 692 : 103 Ind. Cas. 860
High Courts03 May 1927
H.R. Chamaria and Co. Vs Sonatan Pal and Another
Calcutta High Court · AIR 1928 Cal 158
Transfer of Property Act, 1882 — Section 59
High Courts03 May 1927
H.R. Chamaria and Company Vs Sonaton Pal and Another
Calcutta High Court · 107 Ind. Cas. 72
High Courts03 May 1927
Nepra Vs Sajer Pramanik and Another
Calcutta High Court · AIR 1927 Cal 763 : 103 Ind. Cas. 662
Transfer of Property Act, 1882 — Section 59
High Courts02 May 1927
Ambika Charan Roy Barman and Another Vs Har Kishore Chakravarti and Others
Calcutta High Court · AIR 1927 Cal 825 : 103 Ind. Cas. 707
Bengal Tenancy Act, 1885 — Section 167