High Courts01 Apr 1927
Rahimaddhi Matabbar Vs Naimaddi Howladar and Others
Calcutta High Court · AIR 1927 Cal 565
Bengal Tenancy Act, 1885 — Section 179
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,419 of 3,204
High Courts31 Mar 1927
Harendra Nath Singha Ray Vs Purna Chandra Goswami and Others
Calcutta High Court · AIR 1928 Cal 199
High Courts30 Mar 1927
Tamirannessa Bibi and Khatimannessa Bibi represented by their mother Mangalbi Bibi Vs Mt. Kachhiman Bewa, Tamijaddin Mondal and Others
Calcutta High Court · AIR 1928 Cal 202
Bengal Tenancy Act, 1885 — Section 173(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts30 Mar 1927
Bal Mukunda Bisseswarlal Vs Bengal-Nagpur Railway Co. Ltd.
Calcutta High Court · AIR 1927 Cal 652 : 103 Ind. Cas. 740
High Courts28 Mar 1927
Dharani Mohan Ray Vs Kshitipati Ray
Calcutta High Court · AIR 1928 Cal 62
Civil Procedure Code, 1908 (CPC) — Section 55
High Courts25 Mar 1927
Mafizaddi Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 644
Criminal Procedure Code, 1898 (CrPC) — Section 162, 172Penal Code, 1860 (IPC) — Section 366
High Courts25 Mar 1927
Mt. Girija Bala and Others Vs Manindra Lal Singha
Calcutta High Court · AIR 1927 Cal 654 : 103 Ind. Cas. 692
Probate and Administration Act, 1881 — Section 42, 85
High Courts24 Mar 1927
Durga Priya Chowdhury Vs Durga Pada Roy and Others
Calcutta High Court · AIR 1928 Cal 204
Contract Act, 1872 — Section 131
High Courts23 Mar 1927
Mahammad Sagiruddin and Another Vs Emperor
Calcutta High Court · AIR 1928 Cal 551 : 113 Ind. Cas. 280
Penal Code, 1860 (IPC) — Section 295, 436
High Courts23 Mar 1927
Azizur Rahman Choudhury and Others Vs Aliraja Choudhry and Others
Calcutta High Court · AIR 1928 Cal 527
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 4
High Courts23 Mar 1927
Carmen Vs O''Brien
Calcutta High Court · AIR 1928 Cal 97
Criminal Procedure Code, 1898 (CrPC) — Section 29A, 451, 528
High Courts22 Mar 1927
Dwijendra Nath Biswas and Others Vs Jitendra Nath Roy
Calcutta High Court · 114 Ind. Cas. 401
High Courts22 Mar 1927
Dwijendra Nath Biswas, Narendra Nath Biswas and Surendra Nath Biswas Vs Jitendra Nathy Roy
Calcutta High Court · AIR 1928 Cal 419
High Courts16 Mar 1927
Nalinakha Sinha Vs Ram Taran Pal and Others
Calcutta High Court · AIR 1927 Cal 733
Specific Relief Act, 1877 — Section 42
High Courts16 Mar 1927
Rahamat Sheikh and Another Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 593
Criminal Procedure Code, 1898 (CrPC) — Section 276, 283, 537Penal Code, 1860 (IPC) — Section 147, 325, 366
High Courts16 Mar 1927
New Beerbhoom Coal Co. Ltd. Vs Jyoti Prosad Singh Deo
Calcutta High Court · AIR 1927 Cal 686
Bengal Tenancy Act, 1885 — Section 105, 109A
High Courts16 Mar 1927
In Re: Krishna Kishore Adhicary and Another
Calcutta High Court · AIR 1928 Cal 21
Presidency Towns Insolvency Act, 1909 — Section 31(1)
High Courts15 Mar 1927
Maharaj Bahadur Singh Vs Karani Mai
Calcutta High Court · AIR 1927 Cal 633
Bengal Tenancy Act, 1885 — Section 153, 174Civil Procedure Code, 1908 (CPC) — Section 115, 47