High Courts14 Mar 1927
King-Emperor Vs Rajah Probhat Chandra Baruah
Calcutta High Court · AIR 1927 Cal 432
City of London Sewers Act, 1848 — Section 169Income Tax Act, 1922 — Section 66(2)Income Tax Act, 1961 — Section 2, 4
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,420 of 3,204
High Courts14 Mar 1927
Emperor Vs Irjan and Others
Calcutta High Court · AIR 1927 Cal 820
Criminal Procedure Code, 1898 (CrPC) — Section 307, 395
High Courts11 Mar 1927
Satyendra Nath Choudhury Vs Charu Chandra Majumdar and Others
Calcutta High Court · AIR 1927 Cal 657
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 95, 115
High Courts07 Mar 1927
Narendra Lal Das Chaudhury Vs Gopendra Lal Das Chaudhury and Others
Calcutta High Court · AIR 1927 Cal 543 : 103 Ind. Cas. 65
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts01 Mar 1927
Emperor Vs Satish Chandra Singha
Calcutta High Court · 110 Ind. Cas. 217
Legal Practitioners Act, 1879 — Section 14
High Courts01 Mar 1927
In Re: Satis Chandra Singha
Calcutta High Court · AIR 1927 Cal 536
Legal Practitioners Act, 1879 — Section 14
High Courts28 Feb 1927
Indu Bhusan Bose and Others Vs Sarajubala Debi and Others
Calcutta High Court · AIR 1927 Cal 741
High Courts25 Feb 1927
Debendra Lal Khan Vs F.M.A. Cohen
Calcutta High Court · AIR 1927 Cal 908
Transfer of Property Act, 1882 — Section 114
High Courts25 Feb 1927
Midnapore Zemindary Co. Vs Naresh Narain Roy
Calcutta High Court · AIR 1927 Cal 844
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 115
High Courts25 Feb 1927
Emperor Vs Har Mohan Das
Calcutta High Court · AIR 1927 Cal 848
Penal Code, 1860 (IPC) — Section 467, 471, 476
High Courts24 Feb 1927
Somokanta Mohonta and Others Vs Sarveswar Das and Another
Calcutta High Court · AIR 1927 Cal 578 : 103 Ind. Cas. 644
Co-operative Societies Act, 1912 — Section 42(b)
High Courts17 Feb 1927
In Re: Assessment of Behari Lal Mullick
Calcutta High Court · AIR 1927 Cal 553 : 103 Ind. Cas. 609
Income Tax Act, 1922 — Section 66
High Courts16 Feb 1927
Gangadayal Misir Vs Srimati Chhakina Bhanu and Others
Calcutta High Court · AIR 1927 Cal 806
High Courts15 Feb 1927
Sudananda Moral and Others Vs Rakhal Sana and Others
Calcutta High Court · AIR 1927 Cal 920
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts15 Feb 1927
Solema Bibi and Others Vs Hafez Mahammad Hossein and Others
Calcutta High Court · AIR 1927 Cal 836
Transfer of Property Act, 1882 — Section 53, 58
High Courts15 Feb 1927
National Insurance Co. Ltd. Vs Haridas Basu
Calcutta High Court · AIR 1927 Cal 691
Transfer of Property Act, 1882 — Section 136
High Courts11 Feb 1927
(Sreemati) Radharani Santra Vs Rameshchandra Kalamuri and Others
Calcutta High Court · AIR 1928 Cal 218 : 117 Ind. Cas. 678
Bengal Tenancy Act, 1885 — Section 7Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Feb 1927
Bhupendra Nath Bhose and Another Vs Goonendra Nath Bhose
Calcutta High Court · AIR 1929 Cal 42
High Courts09 Feb 1927
Rash Behari Mandal and Others Vs Hemanta Kumar Ghose and Others
Calcutta High Court · AIR 1928 Cal 52
High Courts09 Feb 1927
Jogesh Chandra Ray Vs Sharfuddin Ahamad and Others
Calcutta High Court · AIR 1927 Cal 857
Bengal Tenancy Act, 1885 — Section 74Contract Act, 1872 — Section 23