COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 2,422 of 3,204

High Courts18 Jan 1927

Hari Narayan Chandra and Others Vs Emperor

Calcutta High Court · AIR 1928 Cal 27

Arms Act, 1959 — Section 19(f)Bengal Criminal Law Amendment (Supplementary) Act, 1925 — Section 4(1)(2)Criminal Procedure Code, 1898 (CrPC) — Section 360, 397

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High Courts17 Jan 1927

Hashim Ibrahim Saleji and Others Vs Secretary of State and Others

Calcutta High Court · AIR 1927 Cal 352 : 101 Ind. Cas. 539

Land Acquisition Act, 1894 — Section 18

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High Courts17 Jan 1927

J.C. Galstaun Vs F.E. Dinshaw and Others

Calcutta High Court · AIR 1927 Cal 581

Civil Procedure Code, 1908 (CPC) — Section 115, 46, 47

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High Courts17 Jan 1927

Fool Kumari Dasi Vs Khirod Chandra Das Gupta

Calcutta High Court · AIR 1927 Cal 474

English Bankruptcy Act, 1914 — Section 105

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High Courts14 Jan 1927

Sukumari Mitra Vs Kinu Mandal and Others

Calcutta High Court · AIR 1927 Cal 924

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High Courts10 Jan 1927

Gour Mohan Gossain and Another Vs Emperor

Calcutta High Court · AIR 1927 Cal 801

Calcutta Police Act, 1866 — Section 3

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High Courts07 Jan 1927

Sefatullah Bepari Vs Sadhu Molla

Calcutta High Court · AIR 1927 Cal 495

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High Courts07 Jan 1927

Bibhuti Bhusan Rai and Another Vs Chinibas Makhal

Calcutta High Court · AIR 1927 Cal 381

Bengal Tenancy Act, 1885 — Section 143

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High Courts07 Jan 1927

Sourendra Nath Mitra and Another Vs Sreemati Tarubala Dasi

Calcutta High Court · AIR 1927 Cal 354 : 101 Ind. Cas. 9

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High Courts07 Jan 1927

Nobin Chandra Bhattacharyya Chowdhuri Vs Debendra Sen and Others

Calcutta High Court · AIR 1927 Cal 522

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Transfer of Property Act, 1882 — Section 67, 68

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High Courts07 Jan 1927

Nabin Chandra Bhattacharjya Chowdhuri Vs Debendra Sen and Others

Calcutta High Court · 101 Ind. Cas. 124

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4

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High Courts06 Jan 1927

Fazlur Rahman Vs Sardar Ali and Others

Calcutta High Court · AIR 1928 Cal 338

Civil Procedure Code, 1908 (CPC) — Section 66Specific Relief Act, 1877 — Section 9

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High Courts06 Jan 1927

Munshi Fuzlur Rahaman, Mukhtear Vs Sadar Ali and Others

Calcutta High Court · 107 Ind. Cas. 67

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High Courts05 Jan 1927

(Srimati) Saroj Bala and Others Vs Jatindra Nath Bose and Others

Calcutta High Court · AIR 1927 Cal 619 : 103 Ind. Cas. 625

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 5, 110

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High Courts05 Jan 1927

Raja Sati Prasad Garga Bahadur and Others Vs Mahesh Bhunia

Calcutta High Court · AIR 1927 Cal 561 : 103 Ind. Cas. 542

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High Courts05 Jan 1927

Jogendra Nath Maiti and Others Vs Ram Gopal Das and Others

Calcutta High Court · AIR 1927 Cal 616 : 103 Ind. Cas. 639

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High Courts05 Jan 1927

Khetra Mohan Saha and Others Vs Jamini Kanta Dewan and Others

Calcutta High Court · AIR 1927 Cal 472

Stamp Act, 1899 — Section 2(22), 2(5)(b), 35

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High Courts05 Jan 1927

Srimati Saroj Bala Bose Vs Jatindra Nath Bose and Others

Calcutta High Court · 103 Ind. Cas. 625

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 5

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High Courts04 Jan 1927

Loke Nath Roy and Others Vs Bazlal Gani Patari and Others

Calcutta High Court · AIR 1927 Cal 313

Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts04 Jan 1927

Kesoram Poddar Vs Banamali Dey and Others

Calcutta High Court · AIR 1927 Cal 941 : 103 Ind. Cas. 93

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