High Courts04 Jan 1927
Tamezkhan and Others Vs Rajjabali Mir and Another
Calcutta High Court · AIR 1927 Cal 330
Criminal Procedure Code, 1898 (CrPC) — Section 342
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,423 of 3,204
High Courts04 Jan 1927
Raja Sati Prasad Garga Bahadur Vs Broja Gopal Dalapati and Others
Calcutta High Court · AIR 1927 Cal 458
Bengal Tenancy Act, 1885 — Section 111A, 115
High Courts04 Jan 1927
Satindra Narain Sinha Vs Chunilal Jamadar and Others
Calcutta High Court · AIR 1927 Cal 818 : 103 Ind. Cas. 621
High Courts03 Jan 1927
Durga Charan Chandra Vs Ambica Charan Chandra
Calcutta High Court · AIR 1927 Cal 393 : 101 Ind. Cas. 130
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 74
High Courts03 Jan 1927
Jnanendra Chandra Ghose Vs Royman Sheikh
Calcutta High Court · AIR 1927 Cal 513
Bengal Tenancy Act, 1885 — Section 161, 170(3), 85
High Courts03 Jan 1927
India General Navigation and Ry. Co. Ltd. Vs Girdharilal Gobardhone Das and Others
Calcutta High Court · AIR 1927 Cal 394
Carriers Act, 1865 — Section 8Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Railways Act, 1890 — Section 104, 77
High Courts22 Dec 1926
Nazir Ahmed Vs Emperor
Calcutta High Court · AIR 1927 Cal 478
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts22 Dec 1926
Hyat Mahomed and Others Vs Shaikh Mannu and Others
Calcutta High Court · AIR 1927 Cal 290
Civil Procedure Code, 1908 (CPC) — Section 23
High Courts22 Dec 1926
Munshi Safar Ali Master Vs Abdul Majid and Another
Calcutta High Court · AIR 1927 Cal 279
Transfer of Property Act, 1882 — Section 108(J), 116
High Courts22 Dec 1926
Kshetra Nath Sikdar and Others Vs Harasukdas Balkissen Das and Others
Calcutta High Court · AIR 1927 Cal 538
Registration Act, 1908 — Section 17
High Courts22 Dec 1926
Umapati Mukerjee and Others Vs Sheikh Soleman and Others
Calcutta High Court · AIR 1927 Cal 614 : 103 Ind. Cas. 233
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Dec 1926
Sarat Krishna Bose Vs Bisweswar Mitra and Others
Calcutta High Court · AIR 1927 Cal 534 : 103 Ind. Cas. 69
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts21 Dec 1926
Kumarish Ch. Mukhopadhya Vs Ram Taran Ghosh and Others
Calcutta High Court · AIR 1927 Cal 939
Bengal Tenancy Act, 1885 — Section 153
High Courts21 Dec 1926
Midnapore Zamindari Co. Ltd. Vs Sadhumoni Dasi
Calcutta High Court · AIR 1927 Cal 846
Bengal Tenancy Act, 1885 — Section 160, 167
High Courts21 Dec 1926
Sarat Chandra Haldar Vs Mitra Mukerjee and Co. and Another
Calcutta High Court · AIR 1927 Cal 420
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Dec 1926
Asrafali Saiyal Vs Nasur Sarkar and Others
Calcutta High Court · AIR 1927 Cal 343 : 101 Ind. Cas. 607
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts21 Dec 1926
Kishen Dayal Chaukidar Vs Darjeeling Municipality
Calcutta High Court · AIR 1927 Cal 574 : 103 Ind. Cas. 63
Darjeeling Municipal Act, 1900 — Section 244(s)
High Courts20 Dec 1926
Sm. Matangini Devi and Another Vs Behari Lal Banerjee
Calcutta High Court · AIR 1927 Cal 935
High Courts20 Dec 1926
Sir William Henry Turner and Others Vs Kilburn and Co.
Calcutta High Court · AIR 1927 Cal 332 : 101 Ind. Cas. 854
Contract Act, 1872 — Section 229
High Courts20 Dec 1926
Adam Ali Taluqdar and Others Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 324
Penal Code, 1860 (IPC) — Section 304