High Courts06 Dec 1926
Behari Lall Sen and Others Vs Gour Chandra Biruni and Others
Calcutta High Court · AIR 1927 Cal 606 : 101 Ind. Cas. 758
Bengal Tenancy Act, 1885 — Section 40
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,425 of 3,204
High Courts06 Dec 1926
Raj Kumar Govind Narain Singh and Others Vs Shamlal Singh and Others
Calcutta High Court · (1926) 12 CAL CK 0023
High Courts03 Dec 1926
Saradindu Mohan Mukerjee and Others Vs Girish Chandra Tewari
Calcutta High Court · AIR 1927 Cal 511 : 101 Ind. Cas. 334
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Dec 1926
Kasem Ali Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 949 : 101 Ind. Cas. 481
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 102B, 302
High Courts03 Dec 1926
Heeralal Agarwalla and Co. Vs Joakim Nahapiet and Co. Ltd.
Calcutta High Court · AIR 1927 Cal 391
Contract Act, 1872 — Section 28
High Courts02 Dec 1926
Munshi Safar Ali Vs Khosh Banu (Koshban in Petition) on his Death Her Son Abdul Majid and Another
Calcutta High Court · 100 Ind. Cas. 614
Transfer of Property Act, 1882 — Section 116
High Courts02 Dec 1926
Sutu Howladar and Others Vs Alep and Others
Calcutta High Court · AIR 1927 Cal 576 : 101 Ind. Cas. 792
Evidence Act, 1872 — Section 13, 36, 83
High Courts02 Dec 1926
Khetra Mohan Saha Sardar and Others Vs Akhil Chandra Das Bhowmik and Others
Calcutta High Court · AIR 1927 Cal 431
Bengal Tenancy Act, 1885 — Section 149(3)
High Courts02 Dec 1926Dismissed
Munshi Safar Ali Master Vs Abdul Majid and Another
Calcutta High Court · (1926) 12 CAL CK 0024
High Courts02 Dec 1926
Secretary of State for India Vs Fakir Mohammad Mandal and Others
Calcutta High Court · AIR 1927 Cal 415
Bengal Sanitary Drainage Act, 1895 — Section 16
High Courts02 Dec 1926
Bepin Behari Dandapat and Others Vs Trailakya Nath Dandapat and Others
Calcutta High Court · AIR 1927 Cal 933
High Courts02 Dec 1926
Bepin Behari Dandapat and Others Vs Trailokya Nath Dandapat and Others
Calcutta High Court · 102 Ind. Cas. 398
High Courts02 Dec 1926
The Secretary of State for India in Council Vs Fakir Mahammad Mondal
Calcutta High Court · 101 Ind. Cas. 349
Bengal Sanitary Drainage Act, 1895 — Section 16
High Courts01 Dec 1926
Jamiraddin Ahmed Vs Mt. Sahera Khatun Bibi and Others
Calcutta High Court · AIR 1927 Cal 579 : 101 Ind. Cas. 760
High Courts01 Dec 1926
Mayeuddi and Others Vs Mahammad Razzab Ali and Others
Calcutta High Court · AIR 1927 Cal 457
High Courts30 Nov 1926
Ebad Ali and Others Vs Mt. Fatema Bibi and Others
Calcutta High Court · AIR 1927 Cal 951
High Courts30 Nov 1926
Rajani Kanta Shaha Banik Vs Ramani Mohan Goswami and Others
Calcutta High Court · AIR 1927 Cal 934
Specific Relief Act, 1877 — Section 42
High Courts30 Nov 1926
Rajah Janaki Nath Roy and Others Vs Nawab Khawaja Habibulla Saheb
Calcutta High Court · AIR 1927 Cal 359
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts29 Nov 1926
Karuna Chandra Das and Others Vs Secretary of State
Calcutta High Court · AIR 1927 Cal 413
Bengal Tenancy Act, 1885 — Section 104(h)
High Courts29 Nov 1926
Ashutosh Seal Vs Gouripore Co. Ltd.
Calcutta High Court · AIR 1927 Cal 286
Workmens Compensation Act, 1923 — Section 30