High Courts29 Nov 1926
Firm Chaitanya Krishna Mandal and Others Vs Jagat Chandra Banikya and Others
Calcutta High Court · AIR 1927 Cal 240
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 151
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,426 of 3,204
High Courts29 Nov 1926
Dwijapada Das and Others Vs Kalipada De and Others
Calcutta High Court · AIR 1927 Cal 421
Specific Relief Act, 1877 — Section 42
High Courts26 Nov 1926
Srimati Giribala Dasi and Another Vs Probhash Chandra Batabyal and Others
Calcutta High Court · 100 Ind. Cas. 278
High Courts26 Nov 1926
Abdul Bari and Others Vs Amirjan and Others
Calcutta High Court · AIR 1927 Cal 940
High Courts26 Nov 1926
Barada Prosad Roy Chowdhury Vs Corporation of Calcutta
Calcutta High Court · AIR 1927 Cal 218
Calcutta Municipal Act, 1923 — Section 346, 359
High Courts26 Nov 1926
Sm. Gouribala Debi and Others Vs Probhas Chandra Batabyal and Others
Calcutta High Court · AIR 1927 Cal 931
High Courts25 Nov 1926
Gopal Krishna Saha and Others Vs Mati Lal Singh
Calcutta High Court · AIR 1927 Cal 196
Criminal Procedure Code, 1898 (CrPC) — Section 242, 522
High Courts25 Nov 1926
Sajjad Mirza and Another Vs Emperor
Calcutta High Court · AIR 1927 Cal 372 : 101 Ind. Cas. 478
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts25 Nov 1926
Ataharuddin Taluqdar and Another Vs Murari Mohun Dutt and Others
Calcutta High Court · AIR 1928 Cal 193
Bengal Tenancy Act, 1885 — Section 155
High Courts24 Nov 1926
Japan Cotton Trading Company Ld. Vs Jajodia Cotton Mills Ld.
Calcutta High Court · AIR 1927 Cal 625 : 103 Ind. Cas. 629
Companies Act, 1956 — Section 163
High Courts24 Nov 1926
Pramatha Nath Mallia Vs Radha Kishore Mukherjee and Others
Calcutta High Court · AIR 1927 Cal 344
High Courts24 Nov 1926
Sm. Kumuda Kumari Dasi Vs Dilsook Roy
Calcutta High Court · AIR 1927 Cal 918 : 101 Ind. Cas. 542
Evidence Act, 1872 — Section 11, 13, 32(3), 9
High Courts23 Nov 1926
Satish Chandra Joardar and Others Vs Kumar Birendra Nath Roy Bahadur
Calcutta High Court · AIR 1927 Cal 225
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts23 Nov 1926
Narayan Chandra Das Vs Dulal Chandra Dutta
Calcutta High Court · AIR 1927 Cal 477
Limitation Act, 1908 — Section 22
High Courts23 Nov 1926
Kasim Ali Prodhanya and Others Vs K.S. Bonnerjee and Others
Calcutta High Court · AIR 1927 Cal 493 : 101 Ind. Cas. 347
High Courts22 Nov 1926
Surjya Kumar Singh Vs Secretary of State and Another
Calcutta High Court · AIR 1927 Cal 604 : 103 Ind. Cas. 655
High Courts22 Nov 1926
Adhar Chandra Dey Vs Bipin Chandra Dey and Another
Calcutta High Court · AIR 1927 Cal 373
Bengal Tenancy Act, 1885 — Section 108(j)
High Courts19 Nov 1926
Official Assignee of Calcutta Vs Ramratan Das Bagree and Others
Calcutta High Court · AIR 1927 Cal 529
English Bankruptcy Act, 1914 — Section 38
High Courts19 Nov 1926
Sheikh Abdul and Others Vs Emperor
Calcutta High Court · 100 Ind. Cas. 830
Penal Code, 1860 (IPC) — Section 188
High Courts19 Nov 1926
(Shiekh) Abdul and Others Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 306
Penal Code, 1860 (IPC) — Section 188