High Courts20 Dec 1926
Pravat Chandra Giri Vs Amulya Chandra Bahaduri and Others
Calcutta High Court · AIR 1927 Cal 340 : 101 Ind. Cas. 527
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,424 of 3,204
High Courts17 Dec 1926
Dharanidhar Boral Vs Panchanan Saha and Others
Calcutta High Court · AIR 1927 Cal 559 : 101 Ind. Cas. 15
Transfer of Property Act, 1882 — Section 85, 90
High Courts16 Dec 1926
Bidhu Bhusan Bakshi Vs Kala Chand Roy
Calcutta High Court · AIR 1927 Cal 775
Court Fees Act, 1870 — Section 28
High Courts15 Dec 1926
Lalit Mohan Banerjee and Another Vs Norodamoyi Dasi
Calcutta High Court · AIR 1927 Cal 494 : 101 Ind. Cas. 339
Succession Act, 1925 — Section 187
High Courts14 Dec 1926
Sahebzada Faridun Seko Vs Sahebzadi Jehanara Begum
Calcutta High Court · AIR 1927 Cal 382 : 101 Ind. Cas. 104
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts14 Dec 1926
Kasiswar Ray and Others Vs Satya Brahma Das
Calcutta High Court · AIR 1927 Cal 312 : 101 Ind. Cas. 133
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts14 Dec 1926
Shyama Charan Ghose Vs Fakir Chandra Dutt
Calcutta High Court · AIR 1927 Cal 546 : 101 Ind. Cas. 45
Bengal Tenancy Act, 1885 — Section 30
High Courts14 Dec 1926
Dwijendra Krishna Dutta Vs Surendra Nath Nag Choudhury and Others
Calcutta High Court · AIR 1927 Cal 548 : 101 Ind. Cas. 112
High Courts13 Dec 1926
Sabjan Bibi and Another Vs Asanulla Sheikh and Others
Calcutta High Court · AIR 1927 Cal 411 : 101 Ind. Cas. 622
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Dec 1926
Debendra Narain Sarkar and Others Vs Satya Charan Mukerji and Others
Calcutta High Court · AIR 1927 Cal 783
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts09 Dec 1926
Kshetra Lal Singha Roy Vs Prohlad Chandra Majumdar and Another
Calcutta High Court · AIR 1927 Cal 603 : 101 Ind. Cas. 800
Bengal Tenancy Act, 1885 — Section 105, 111B(4)
High Courts09 Dec 1926
Chairman, Municipal Corporation of Faridpore Vs Gour Gopal
Calcutta High Court · AIR 1927 Cal 592 : 101 Ind. Cas. 755
Bengal Municipal Act, 1932 — Section 363
High Courts08 Dec 1926
Monohar Ali Vs Emperor
Calcutta High Court · AIR 1927 Cal 515
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts08 Dec 1926
Radhika Mohan Das Vs Hamid Ali
Calcutta High Court · AIR 1927 Cal 405
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts08 Dec 1926
Brojendra Nath Seal and Another Vs Lalit Mohan Seal and Others
Calcutta High Court · AIR 1927 Cal 262 : 102 Ind. Cas. 409
High Courts07 Dec 1926
Azimuddin and Another Vs Ali Hosan and Others
Calcutta High Court · AIR 1927 Cal 921
High Courts07 Dec 1926
Ismail Munshi and Another Vs Niamat Khan and Others
Calcutta High Court · AIR 1927 Cal 608 : 101 Ind. Cas. 738
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts07 Dec 1926
Nabadwip Chandra Chakravarti and Others Vs Bhagaban Chandra Choudhry
Calcutta High Court · AIR 1927 Cal 462
High Courts07 Dec 1926
Navadwip Chandra Chakravarti and Others Vs Bhagaban Chandra Chowdhury
Calcutta High Court · 101 Ind. Cas. 27
High Courts06 Dec 1926
Noni Krishna Basak Vs Nabamonjuri Dassi
Calcutta High Court · AIR 1927 Cal 464