High Courts07 Jun 1927
Rakhal Chandra De Vs Mt. Kumudini Debya
Calcutta High Court · AIR 1927 Cal 930
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,416 of 3,204
High Courts07 Jun 1927
Ramesh Pada Mandal Vs Kadambini Dasi
Calcutta High Court · AIR 1927 Cal 702
Criminal Procedure Code, 1898 (CrPC) — Section 562(1A)Penal Code, 1860 (IPC) — Section 323, 324
High Courts06 Jun 1927
Sarifuddin Muhammad Vs Mohiuddin Mohammad and Others
Calcutta High Court · AIR 1927 Cal 808
High Courts02 Jun 1927
Mt. Latifa Khatun and Another Vs Tofer Ali and Others
Calcutta High Court · AIR 1927 Cal 902
Limitation Act, 1963 — Article 142, 144
High Courts01 Jun 1927
Mt. Tamijannessa Khatun Vs Purna Chandra Chakravarti and Others
Calcutta High Court · AIR 1927 Cal 821 : 103 Ind. Cas. 853
Bengal Tenancy Act, 1885 — Section 153AProvincial Small Cause Courts Act, 1887 — Section 17
High Courts31 May 1927
Hem Chandra Datta and Others Vs Uma Sadhan Mukhopadhya and Others
Calcutta High Court · AIR 1927 Cal 834 : 103 Ind. Cas. 695
High Courts31 May 1927
Radha Ballabh Guha Vs Panchkari Sil and Another
Calcutta High Court · AIR 1928 Cal 153
Penal Code, 1860 (IPC) — Section 426Provincial Small Cause Courts Act, 1887 — Article 35(ii)
High Courts31 May 1927
Fakir Chand Mondal and Another Vs Daiba Charan Parui and Another
Calcutta High Court · AIR 1927 Cal 904
High Courts30 May 1927
Jagathari Saha Vs Medini Mohan Burdhan and Another
Calcutta High Court · AIR 1927 Cal 642
Criminal Procedure Code, 1898 (CrPC) — Section 115
High Courts27 May 1927
Aswini Kumar Dutta and Others Vs Raj Kumar and Others
Calcutta High Court · AIR 1927 Cal 845 : 103 Ind. Cas. 705
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts26 May 1927
Nirmala Sundari Dassi Vs Deva Narayan Das Choudhuri and Another
Calcutta High Court · AIR 1927 Cal 868
High Courts26 May 1927
Sm. Radha Rani Dasi and Another Vs Sukdeb Bhattacharjee and Others
Calcutta High Court · AIR 1928 Cal 92 : 103 Ind. Cas. 811
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 2 Rule 3
High Courts24 May 1927
Priya Nath Manna and Others Vs Official Trustee of Bengal and Others
Calcutta High Court · AIR 1928 Cal 43
Bengal Tenancy Act, 1885 — Section 158, 158(2), 30(b)
High Courts24 May 1927
Sadhu Shaikh Vs Emperor
Calcutta High Court · AIR 1928 Cal 260
Criminal Procedure Code, 1898 (CrPC) — Section 161, 172Penal Code, 1860 (IPC) — Section 147, 325
High Courts24 May 1927
Shiba Kali Kumar and Others Vs Chuni Lal Chatterjee
Calcutta High Court · AIR 1927 Cal 748 : 103 Ind. Cas. 674
Bengal Tenancy Act, 1885 — Section 19(1), 19(2), 45
High Courts23 May 1927
Secretary of State Vs Altaf Hossein
Calcutta High Court · AIR 1927 Cal 827 : 103 Ind. Cas. 714
Land Acquisition Act, 1894 — Section 18
High Courts20 May 1927
Nakul Chandra Das and Others Vs Rajendra Chandra Gangopadhya and Others
Calcutta High Court · AIR 1927 Cal 873
Bengal Tenancy Act, 1885 — Section 158B(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts19 May 1927
Emperor Vs Rajab Ali Fakir
Calcutta High Court · AIR 1927 Cal 631 : 103 Ind. Cas. 790
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 300, 302, 324
High Courts19 May 1927
Haran Chandra Karmakar Vs Kishori Lal Ghosh
Calcutta High Court · AIR 1929 Cal 789
Bengal Tenancy Act, 1885 — Section 105, 50