High Courts01 Aug 1933
Annada Kumar Roy and Another Vs Sheikh Madan and Others
Calcutta High Court · AIR 1934 Cal 472
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,298 of 3,204
High Courts28 Jul 1933
Emperor Vs Nur Ahmed
Calcutta High Court · AIR 1934 Cal 7 : 155 Ind. Cas. 584
Criminal Procedure Code, 1898 (CrPC) — Section 297Penal Code, 1860 (IPC) — Section 376
High Courts28 Jul 1933
Corporation of Calcutta Vs Arunchandra Singha
Calcutta High Court · AIR 1934 Cal 325
Transfer of Property Act, 1882 — Section 100, 67ACalcutta Municipal Act, 1923 — Section 205
High Courts26 Jul 1933
Kusum Kumari Debi and Another Vs Hem Nalini Debi
Calcutta High Court · AIR 1933 Cal 724
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts25 Jul 1933
A.C. Dastoor Vs S.A. Kandawalla
Calcutta High Court · AIR 1934 Cal 327
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Jul 1933
Loke Nath Mukherjee and Others Vs Abani Nath Mukherjee and Others
Calcutta High Court · AIR 1934 Cal 102
Civil Procedure Code, 1908 (CPC) — Section 115, 93Government of India Act, 1915 — Section 107
High Courts24 Jul 1933
Muhammad Abdul Khoyer Vs Asgar Khan and Another
Calcutta High Court · 148 Ind. Cas. 892
High Courts21 Jul 1933
Taki Mia and Others Vs The Emperor
Calcutta High Court · (1933) 07 CAL CK 0029
High Courts20 Jul 1933
In the matter of Babu Sashi Bhusan Roy and Another
Calcutta High Court · 145 Ind. Cas. 316
High Courts20 Jul 1933
In Re: Two Pleaders
Calcutta High Court · AIR 1933 Cal 731
Penal Code, 1860 (IPC) — Section 145, 151
High Courts19 Jul 1933
Satish Chandra Sarkar and Another Vs Haridas Mitra
Calcutta High Court · AIR 1934 Cal 399
High Courts17 Jul 1933
Khajer Naskar and Another Vs Tabrej Ali Naskar
Calcutta High Court · AIR 1933 Cal 752
Criminal Procedure Code, 1898 (CrPC) — Section 147(2)
High Courts14 Jul 1933
In Re: News-paper "Advance" and Sudhan Press
Calcutta High Court · AIR 1933 Cal 754
Indian Press (Emergency Powers) Act, 1931 — Section 23, 4(1)
High Courts14 Jul 1933
In Re: Brojendra Nath Gupta, Editor, Printer and Publisher of The "Advance" and Another
Calcutta High Court · 145 Ind. Cas. 881
High Courts13 Jul 1933
Manmatha Nath Mitter Vs Promatha Nath Chatterjee and Others
Calcutta High Court · AIR 1934 Cal 288 : 150 Ind. Cas. 238
High Courts12 Jul 1933
Jarman Gomez Vs Ram Kumar Kaibarta and Others
Calcutta High Court · AIR 1934 Cal 127
High Courts11 Jul 1933
Digambar Paul Ghosh and Others Vs Tufazuddi Ijaradar and Others
Calcutta High Court · AIR 1934 Cal 80a
Bengal Tenancy Act, 1885 — Section 48
High Courts11 Jul 1933
ASSAM RAILWAYS AND TRADING CO. Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1934) 2 ITR 9
Finance Act, 1920 — Section 27
High Courts07 Jul 1933
Sachindra Kar Gupta Vs Emperor
Calcutta High Court · AIR 1933 Cal 692
Arms Act, 1878 — Section 13, 14, 19(c)