High Courts07 Jul 1933
Sudha Mukhi Debi Vs Chairman of Commissioners of the Tollygunge Municipality
Calcutta High Court · AIR 1934 Cal 148 : 150 Ind. Cas. 89
Bengal Municipal Act, 1884 — Section 363Limitation Act, 1963 — Article 97(1)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,299 of 3,204
High Courts05 Jul 1933
Haris Chandra Choudhury Vs Nishi Kanta Nandy and Others
Calcutta High Court · AIR 1934 Cal 292
Bengal Tenancy Act, 1885 — Section 15
High Courts04 Jul 1933Allowed
Kangal Chandra Mandal and Others Vs Nandalal Marwari and Another
Calcutta High Court · (1933) 07 CAL CK 0011
High Courts04 Jul 1933
Naresh Chandra Lahiri Vs Jogesh Chandra Majumdar
Calcutta High Court · AIR 1934 Cal 251
High Courts03 Jul 1933
Jafar Ali and Others Vs James Finlay and Co.
Calcutta High Court · AIR 1933 Cal 647
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts03 Jul 1933
Narayan Chandra Dutt and Others Vs Sm. Bhuban Mohini Basu Mallik
Calcutta High Court · AIR 1934 Cal 244
High Courts03 Jul 1933
Mafizuddin Mandal Vs Rahima. Bibi
Calcutta High Court · AIR 1934 Cal 104
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1877 — Section 42
High Courts30 Jun 1933
Rajabuddin Mondal Vs Emperor
Calcutta High Court · AIR 1933 Cal 676
Penal Code, 1860 (IPC) — Section 366, 376, 497
High Courts29 Jun 1933
Emperor Vs Bisnoo Chandra Das
Calcutta High Court · AIR 1933 Cal 665
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 302, 394
High Courts26 Jun 1933
Mahadeoprasad Vs Siemens (India) Ltd.
Calcutta High Court · AIR 1934 Cal 285
Contract Act, 1872 — Section 74
High Courts26 Jun 1933
G.G. Ritchson Vs W.L.D.Ritchson
Calcutta High Court · AIR 1934 Cal 570 : 152 Ind. Cas. 32
Divorce Act, 1869 — Section 3
High Courts21 Jun 1933
In Re: Binjraj Harnandrai
Calcutta High Court · AIR 1934 Cal 232
Presidency Towns Insolvency Act, 1909 — Section 55, 56
High Courts19 Jun 1933
Jogendra Mohan Chowdhury and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 695
Criminal Law (Amendment) Act, 1908 — Section 17(1)
High Courts19 Jun 1933
Jogendra Mohan Choudhury and Others Vs Emperor
Calcutta High Court · 145 Ind. Cas. 240
High Courts19 Jun 1933
Manohar Baidya and Another Vs Bhabasidhu Mondal and Others
Calcutta High Court · AIR 1934 Cal 121 : 150 Ind. Cas. 90
Bengal Tenancy Act, 1885 — Section 105, 52
High Courts16 Jun 1933
Secy. of State Vs Ramnath Bhatta
Calcutta High Court · AIR 1934 Cal 128 : 150 Ind. Cas. 440
High Courts16 Jun 1933
Abdul Sobhan Vs Benimadhab Kshettri
Calcutta High Court · AIR 1934 Cal 430
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts16 Jun 1933
Garibulla Shekh and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 722
Penal Code, 1860 (IPC) — Section 148, 149, 324
High Courts15 Jun 1933
Hrishikesh Chatterjee and Others Vs B. Naba Krishna Roy Chowdhury and Others
Calcutta High Court · AIR 1934 Cal 122
Bengal Tenancy Act, 1885 — Section 105, 105A