High Courts14 Jun 1933
Utanka Lal Mukerjee and Others Vs Proprietors, (firm) Nitai Chandra Seal and Others
Calcutta High Court · AIR 1934 Cal 177 : 150 Ind. Cas. 69
Contract Act, 1872 — Section 251
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,300 of 3,204
High Courts14 Jun 1933
Bhuban Bijay Singh Vs Emperor
Calcutta High Court · AIR 1933 Cal 600
Evidence Act, 1872 — Section 114(g)Penal Code, 1860 (IPC) — Section 353
High Courts14 Jun 1933Dismissed
Krishna Kinkar Mukerjee and Others Vs Tarak Nath Seal and Others
Calcutta High Court · (1933) 06 CAL CK 0027
High Courts13 Jun 1933
Haridas Haldar Vs Charu Chandra Sircar
Calcutta High Court · AIR 1933 Cal 757 : 147 Ind. Cas. 924
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts13 Jun 1933
Anilkumar Ghosh and Others Vs Hemantakumar Ghosh and Others
Calcutta High Court · AIR 1934 Cal 234
High Courts13 Jun 1933
Ajit Kumar Chatterjee Vs Emperor
Calcutta High Court · AIR 1934 Cal 63 : 147 Ind. Cas. 848
Companies Act, 1956 — Section 134(4), 287Criminal Procedure Code, 1898 (CrPC) — Section 386, 411
High Courts09 Jun 1933
J.E. James Vs Emperor
Calcutta High Court · AIR 1933 Cal 606a
Criminal Procedure Code, 1898 (CrPC) — Section 195(b)Penal Code, 1860 (IPC) — Section 193
High Courts08 Jun 1933
Akshoy Kumar Nandi Vs S.C. Dass and Co.
Calcutta High Court · AIR 1935 Cal 359
High Courts08 Jun 1933
Sarat Chandra Bhattacharjee Vs Shambhu Nath Bhattacharjee and Others
Calcutta High Court · AIR 1934 Cal 36
High Courts08 Jun 1933
(Khondkar) Muhammad Amirul Islam Vs Muhammad Abdul Hamid
Calcutta High Court · AIR 1934 Cal 238
Evidence Act, 1872 — Section 114Limitation Act, 1963 — Article 62
High Courts07 Jun 1933
Davis Hewlet and Co. Vs Emperor
Calcutta High Court · AIR 1933 Cal 598
Calcutta Municipal Act, 1923 — Section 406, 488
High Courts06 Jun 1933
Molla Khan Kabuli Vs Emperor
Calcutta High Court · AIR 1934 Cal 169
Penal Code, 1860 (IPC) — Section 302
High Courts05 Jun 1933
Jnanda Sundari Rai Chowdhurani Vs Promada Sundari Rai Chowdhurani and Others
Calcutta High Court · AIR 1934 Cal 116
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115
High Courts05 Jun 1933
Mozam Dafadar and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 563
Penal Code, 1860 (IPC) — Section 366
High Courts05 Jun 1933
Superintendent and Remembrancer of Legal Affairs Vs Khodabaksha Shah
Calcutta High Court · AIR 1934 Cal 242
Criminal Procedure Code, 1898 (CrPC) — Section 133, 245, 417Penal Code, 1860 (IPC) — Section 188
High Courts05 Jun 1933
Superintendent and Remembrancer of Legal Affairs Vs Khoda Baksha Shah
Calcutta High Court · 148 Ind. Cas. 808
Criminal Procedure Code, 1898 (CrPC) — Section 133, 417Penal Code, 1860 (IPC) — Section 188
High Courts02 Jun 1933
Manar Ali and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 124 : 147 Ind. Cas. 1203
Criminal Procedure Code, 1898 (CrPC) — Section 164, 288Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 120B, 302
High Courts01 Jun 1933
Mohinimohan Shaha Vs Binodebihari Shaha
Calcutta High Court · AIR 1934 Cal 43 : 147 Ind. Cas. 1076
Bengal Tenancy Act, 1885 — Section 66(2)
High Courts30 May 1933
Fajer Ali Darji and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 142 : 147 Ind. Cas. 1043
Penal Code, 1860 (IPC) — Section 147, 149, 323, 325, 326
High Courts26 May 1933
Kumud Nath Chaudhuri and Another Vs Brojendra Nath Roy
Calcutta High Court · AIR 1933 Cal 647a