High Courts08 May 1933Dismissed
Pabna Dhana Bhandar, Co. Ltd., (in Liquidation) Vs Jagneswar Sanyal and Others
Calcutta High Court · (1933) 05 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,302 of 3,204
High Courts07 May 1933
Ahamed Mahammad Paruk Vs Praphullanath Tagore
Calcutta High Court · AIR 1935 Cal 84
Presidency Towns Insolvency Act, 1909 — Section 9(e)
High Courts03 May 1933
Surendralal Kundu Vs Ahmmad Ali
Calcutta High Court · AIR 1933 Cal 912 : 147 Ind. Cas. 808
High Courts03 May 1933
Govinda Chandra Choudhury and Others Vs Nagendra Kumar Choudhury
Calcutta High Court · AIR 1934 Cal 39
Bengal Tenancy Act, 1885 — Section 26F
High Courts02 May 1933
Debendra Kumar Dutta Vs Pramada Kanta Lahiry and Others
Calcutta High Court · AIR 1933 Cal 879 : 147 Ind. Cas. 718
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 May 1933
Abdul Jalil and Others Vs Mahamuda Khatun and Another
Calcutta High Court · AIR 1934 Cal 3 : 147 Ind. Cas. 1040
Bengal Tenancy Act, 1885 — Section 26F
High Courts28 Apr 1933Dismissed
Gopendra Prosad Sukul and Another Vs Ram Kishore Saha and Others
Calcutta High Court · (1933) 04 CAL CK 0037
High Courts28 Apr 1933
Jatendrakumar Das Vs Mahendrachandra Banikya
Calcutta High Court · AIR 1933 Cal 906
Limitation Act, 1963 — Article 182(5)
High Courts28 Apr 1933
Gopendraprasad Shukul and Others Vs Ramkishore Shaha
Calcutta High Court · AIR 1933 Cal 919
Bengal Tenancy Act, 1885 — Section 148(o)
High Courts28 Apr 1933
Hridayanath Ray Vs Prabodhchandra Khan
Calcutta High Court · AIR 1933 Cal 923 : 147 Ind. Cas. 747
Specific Relief Act, 1877 — Section 9
High Courts28 Apr 1933
New Birbhum Coal Co., Ltd. Vs Surendra Nath Laik and Others
Calcutta High Court · AIR 1934 Cal 205 : 150 Ind. Cas. 504
High Courts28 Apr 1933
Sanatkumar Mukherji Vs Narayanchandra Ghose
Calcutta High Court · AIR 1933 Cal 926 : 147 Ind. Cas. 507
Bengal Tenancy Act, 1885 — Section 106
High Courts27 Apr 1933
Kalidas Das Vs Srimati Satkari Dassi and Another
Calcutta High Court · 147 Ind. Cas. 466
Bengal Land Revenue Sales Act, 1859 — Section 28, 3, 37
High Courts26 Apr 1933
Monomohan Roy Choudhury Vs Bhupal Chandra Roy Choudhury and Others
Calcutta High Court · AIR 1934 Cal 122a
Provincial Insolvency Act, 1920 — Section 4
High Courts26 Apr 1933
Haridas Sadhu Khan and Another Vs Giridhari Sadhu Khan and Another
Calcutta High Court · AIR 1934 Cal 59
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Apr 1933
Khantamoni Dassi and Another Vs Biswa Nath Pal and Others
Calcutta High Court · AIR 1933 Cal 786
High Courts24 Apr 1933Dismissed
Secretary of State for India in Council Vs Parijat Debee
Calcutta High Court · (1933) 04 CAL CK 0035
High Courts24 Apr 1933
Debendranath Sharma Vs Nagendranath Datta
Calcutta High Court · AIR 1933 Cal 900
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Apr 1933Dismissed
Anupama Ghosh and Others Vs Parbati Mistry and Others
Calcutta High Court · (1933) 04 CAL CK 0005
High Courts12 Apr 1933
Debendra Nath Basu Vs Atmananda Bhattacharjee and Others
Calcutta High Court · AIR 1933 Cal 797
Bengal Tenancy Act, 1885 — Section 153