High Courts30 Mar 1933
Hem Lal Ganguly Vs Emperor
Calcutta High Court · AIR 1934 Cal 101 : 147 Ind. Cas. 1041
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,304 of 3,204
High Courts30 Mar 1933
Jnanendrakumar Ray Chaudhuri Vs Amritakrishna Datta
Calcutta High Court · AIR 1933 Cal 886
High Courts30 Mar 1933
Jnanendra Kumar Ray Chaudhuri Vs Amrita Krishna Datta
Calcutta High Court · 147 Ind. Cas. 797
High Courts29 Mar 1933
Kalipada Banerji Vs Charubala Dasee
Calcutta High Court · AIR 1933 Cal 887
Land Acquisition Act, 1894 — Section 18
High Courts27 Mar 1933
Gopal Chandra Poddar Vs Lakshmi Kanta Saha
Calcutta High Court · AIR 1933 Cal 817 : 147 Ind. Cas. 492
Penal Code, 1860 (IPC) — Section 408
High Courts27 Mar 1933
Harnathrai Binjraj Vs Churamoni Shah and Others
Calcutta High Court · AIR 1934 Cal 175
High Courts24 Mar 1933
Parabi Bibi and Others Vs Birendra Nath Sarkar and Others
Calcutta High Court · AIR 1933 Cal 543
High Courts22 Mar 1933
Naran Chandra Ghose and Others Vs Rangalal Ghose and Others
Calcutta High Court · 150 Ind. Cas. 744
High Courts22 Mar 1933
Dharani Mohan Roy Vs Rajani Kanta Tarafdar and Others
Calcutta High Court · AIR 1934 Cal 146
High Courts21 Mar 1933
Abdul Latif and Others Vs Hamed Gazi and Others
Calcutta High Court · AIR 1933 Cal 898
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts21 Mar 1933
Jitendra Lal Banerjee Vs Emperor
Calcutta High Court · AIR 1933 Cal 458
Press (Emergency Powers) Act, 1931 — Section 18
High Courts21 Mar 1933
Mangal Namadas Vs Kali Sundar Bhadra and Others
Calcutta High Court · AIR 1933 Cal 525
Bengal Tenancy Act, 1885 — Section 35, 36, 52
High Courts20 Mar 1933
Emperor Vs Satish Chandra Dutta
Calcutta High Court · AIR 1933 Cal 456
Criminal Procedure Code, 1898 (CrPC) — Section 438Indian Medical Degrees Act, 1916 — Section 5
High Courts16 Mar 1933
Jyotishchandranarayan Ray and Others Vs Radhikachandranarayan Ray and Others
Calcutta High Court · AIR 1933 Cal 892
High Courts16 Mar 1933
Jullu Rahman Shaikh Vs Tenee Shaikh and Others
Calcutta High Court · AIR 1933 Cal 882
High Courts16 Mar 1933
Radhika Mohon Gope Vs Hari Bashi Saha and Others
Calcutta High Court · AIR 1933 Cal 812
Transfer of Property Act, 1882 — Section 53
High Courts16 Mar 1933
Kristo Behary Dutt Vs Sarojini Dassi
Calcutta High Court · AIR 1933 Cal 858 : 147 Ind. Cas. 473
High Courts14 Mar 1933
Kamini Kumar Choudhuri Vs Sasanka Sekhar Choudhuri and Others
Calcutta High Court · AIR 1933 Cal 814
High Courts14 Mar 1933
Nibaran Chandra Dutta Vs Amar Chandra Das
Calcutta High Court · AIR 1933 Cal 419
Bengal Tenancy Act, 1885 — Section 85Letters Patent Act, 1865 — Section 15