High Courts13 Mar 1933
Fanindra Kumar Das Vs Rahat Bux Choudhury, and Others
Calcutta High Court · AIR 1933 Cal 447
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,305 of 3,204
High Courts13 Mar 1933
Altap Ali and Others Vs Srish Chandra Dutta and Others
Calcutta High Court · AIR 1933 Cal 864 : 147 Ind. Cas. 740
Bengal Tenancy Act, 1885 — Section 30
High Courts13 Mar 1933
The Assam Bengal Railway Company, Limited Vs Hari Mohan Pal and Others
Calcutta High Court · 146 Ind. Cas. 884
High Courts13 Mar 1933
Jiban Krishna Chakrabarty Vs Abdul Kader Chowdhury
Calcutta High Court · AIR 1933 Cal 435
Bengal Tenancy Act, 1885 — Section 49, 49(b), 49B, 49C
High Courts13 Mar 1933
Assam Bengal Ry. Co., Ltd. Vs Hari Mohun Pal and Others
Calcutta High Court · AIR 1933 Cal 440
High Courts13 Mar 1933
Govinda Prosad Shah and Another Vs Sreemutty Charusila Dassi
Calcutta High Court · AIR 1933 Cal 875 : 147 Ind. Cas. 1238
Government of India Act, 1915 — Section 17
High Courts13 Mar 1933
Dasarathi Kumar Vs Sarat Chandra Ghose and Another
Calcutta High Court · AIR 1934 Cal 135
Transfer of Property Act, 1882 — Section 106, 116
High Courts09 Mar 1933
Nagarmull Chaudhuri Vs Jhabarmull Sureka
Calcutta High Court · AIR 1933 Cal 909
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts09 Mar 1933
Dwipendra Nath Chattopadhaya Vs Mahendra Nath Biswas
Calcutta High Court · AIR 1933 Cal 789
Bengal Tenancy Act, 1885 — Section 188, 30
High Courts09 Mar 1933
Sm. Sarada Sundari Vs Rajani Kanta Mondal and Others
Calcutta High Court · AIR 1933 Cal 682
Bengal Tenancy Act, 1885 — Section 85
High Courts08 Mar 1933
In Re: Maurice Saleh Manasseh
Calcutta High Court · AIR 1933 Cal 924 : 147 Ind. Cas. 489
High Courts07 Mar 1933
Bankim Chandra Dutta and Others Vs Khagendra Nath Ganguli and Others
Calcutta High Court · AIR 1933 Cal 443
Bengal Municipal Act, 1884 — Section 23(2), 27
High Courts07 Mar 1933
Hira Lal Saha Vs Akshoy Kumar Saha and Others
Calcutta High Court · AIR 1933 Cal 815
High Courts07 Mar 1933
Mandakinee Debee Vs Basantakumaree Dabee
Calcutta High Court · AIR 1933 Cal 884 : 147 Ind. Cas. 811
High Courts07 Mar 1933
Uma Kanta Chatterjee Vs Kalipada Chowdhury and Another
Calcutta High Court · AIR 1933 Cal 790
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A
High Courts03 Mar 1933
Satish Chandra Sen Vs Jewan Lal Daga and Another
Calcutta High Court · AIR 1934 Cal 1
Limitation Act, 1963 — Section 7
High Courts03 Mar 1933
Kinu Gazi and Others Vs Kiranbala Debi and Others
Calcutta High Court · AIR 1933 Cal 653 : 145 Ind. Cas. 885
Bengal Tenancy Act, 1885 — Section 46
High Courts03 Mar 1933
Kaluram Daga Vs Emperor
Calcutta High Court · AIR 1933 Cal 433
Child Marriage Restraint Act, 1929 — Section 11, 6
High Courts03 Mar 1933Allowed
Kashiram Daga Vs King-Emperor, on the Complaint of Siu Ratan Lal Benani
Calcutta High Court · (1933) 03 CAL CK 0007
High Courts03 Mar 1933
M. and S.M. Ry. Co. Ltd. Vs Sunderjee Kalidas
Calcutta High Court · AIR 1933 Cal 742 : 147 Ind. Cas. 752
Railways Act, 1890 — Section 72