High Courts22 Feb 1933
Kaluram Marwari Vs Matilal
Calcutta High Court · AIR 1933 Cal 715 : 147 Ind. Cas. 359
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,307 of 3,204
High Courts22 Feb 1933
Pramatha Bhusan Roy and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 402
Criminal Procedure Code, 1898 (CrPC) — Section 386(1)(a), 386(2), 438Penal Code, 1860 (IPC) — Section 117
High Courts21 Feb 1933
Sundar Ram Vs Emperor
Calcutta High Court · AIR 1933 Cal 752a
Criminal Procedure Code, 1898 (CrPC) — Section 344(1)
High Courts21 Feb 1933
Tahiruddin Ahmad Vs Masihuddin Ahmad
Calcutta High Court · AIR 1933 Cal 716 : 147 Ind. Cas. 196
High Courts21 Feb 1933
Secy. of State Vs Bhola Nath Mitra
Calcutta High Court · AIR 1933 Cal 409
Railways Act, 1890 — Section 47
High Courts21 Feb 1933
Nirmala Bala Devi Vs Bejay Pada Ganguly
Calcutta High Court · AIR 1933 Cal 675
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts21 Feb 1933
Brojendra Nath Ganguly Vs Promatha Bhusan Dev and Others
Calcutta High Court · AIR 1933 Cal 412
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts21 Feb 1933
Pahar Ujalaba Co-operative Bank and Others Vs Adu Bhuia and Others
Calcutta High Court · AIR 1933 Cal 695a : 147 Ind. Cas. 177
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts15 Feb 1933
Mohamed Ismail and Another Vs Lal Mia (Muktear)
Calcutta High Court · AIR 1933 Cal 784
Bengal Tenancy Act, 1885 — Section 26J
High Courts15 Feb 1933
Jatindra Nath Raha and Others Vs Kali Kista Roy Choudhury and Others
Calcutta High Court · AIR 1933 Cal 416
Bengal Tenancy Act, 1885 — Section 40, 7
High Courts15 Feb 1933
Nutbehari Sarkar Vs Saroda Prosad Chowdhury and Another
Calcutta High Court · AIR 1933 Cal 358
Criminal Procedure Code, 1898 (CrPC) — Section 258Penal Code, 1860 (IPC) — Section 323
High Courts14 Feb 1933
Bankim Behary Maiti Vs Prabodh Chandra Maity
Calcutta High Court · AIR 1934 Cal 284
High Courts10 Feb 1933
Ambika Charan De and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 361
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 145, 151Police Act, 1861 — Section 30(2)
High Courts10 Feb 1933
Menaka Bala Dasi Vs Hiralal Govindlal and Another
Calcutta High Court · AIR 1933 Cal 816 : 147 Ind. Cas. 206
High Courts10 Feb 1933
K.C. Dhar Vs Ahmad Bux
Calcutta High Court · AIR 1933 Cal 735
Carriers Act, 1865 — Section 8, 9
High Courts09 Feb 1933
Manmathanath Kundu and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 401
Criminal Procedure Code, 1898 (CrPC) — Section 386, 438
High Courts09 Feb 1933
Karunakumar Datta Gupta Vs Lankaran Patwari
Calcutta High Court · AIR 1933 Cal 759
Contract Act, 1872 — Section 23G
High Courts08 Feb 1933
Corporation of Calcutta Vs R.C. Banerji
Calcutta High Court · AIR 1933 Cal 727a : 147 Ind. Cas. 204