High Courts12 Apr 1933
Nagendra Nath Roy and Others Vs Haran Chandra Adhikary
Calcutta High Court · AIR 1933 Cal 865
Civil Procedure Code, 1908 (CPC) — Section 2
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,303 of 3,204
High Courts11 Apr 1933
Neerendrabhooshan Lahiri Vs Berhampur Oil Mills, Ltd.
Calcutta High Court · AIR 1933 Cal 914
Limitation Act, 1963 — Article 52
High Courts11 Apr 1933
Bhupendra Nath Roy Choudhury Vs Jatindra Nath Ray Choudhury and Others
Calcutta High Court · AIR 1933 Cal 788
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 64
High Courts10 Apr 1933
Satis Chandra Mukhopadhya and Another Vs Nuba Krishna Roy Chowdhury and Others
Calcutta High Court · AIR 1933 Cal 704
Bengal Tenancy Act, 1885 — Section 105, 106
High Courts10 Apr 1933
Satis Chandra Mukhopadhya and Another Vs Nuba Krishna Roy Chowdhury
Calcutta High Court · 146 Ind. Cas. 676
High Courts10 Apr 1933
Brajabala Dhar and Others Vs Nityamayee Biswas
Calcutta High Court · AIR 1934 Cal 17 : 150 Ind. Cas. 209
High Courts10 Apr 1933
Annanda Charan Naiya and Others Vs Manmatha Nath Mitra
Calcutta High Court · AIR 1934 Cal 51 : 150 Ind. Cas. 30
Bengal Tenancy Act, 1885 — Section 11
High Courts10 Apr 1933
Saradakripa Lala Vs Comilla Union Bank, Ltd.
Calcutta High Court · AIR 1934 Cal 4
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts10 Apr 1933
Prosanna Kumar Halder Vs Girish Chandra Ghose
Calcutta High Court · AIR 1934 Cal 149
High Courts10 Apr 1933
Mofizuddin Mondal and Another Vs Sekandar Molla
Calcutta High Court · AIR 1934 Cal 133 : 147 Ind. Cas. 1095
High Courts10 Apr 1933
Lala Saradakripa Vs Comilla Union Bank Ltd.
Calcutta High Court · 148 Ind. Cas. 165
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, 37, 42
High Courts05 Apr 1933
Harendra Nath Chaudhury Vs Dwijendra Nath Banerji and Others
Calcutta High Court · AIR 1933 Cal 787
Bengal Tenancy Act, 1885 — Section 106
High Courts05 Apr 1933
Sukhomoy Biswas and Another Vs Asia Khatun
Calcutta High Court · AIR 1934 Cal 653 : 152 Ind. Cas. 24
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 9 Rule 9, 151
High Courts05 Apr 1933
Shantaram Sharma Vs Kanai Lal Jatia and Another
Calcutta High Court · AIR 1934 Cal 137
Criminal Procedure Code, 1898 (CrPC) — Section 528Penal Code, 1860 (IPC) — Section 193
High Courts04 Apr 1933
Shreehari Das Vs Adwaitachandra Mandal
Calcutta High Court · AIR 1933 Cal 908 : 147 Ind. Cas. 727
Bengal Tenancy Act, 1885 — Section 26
High Courts04 Apr 1933
Nripendra Bhooshan Ray Vs Jogendra Nath Ray
Calcutta High Court · AIR 1933 Cal 890 : 147 Ind. Cas. 1220
Bengal Tenancy Act, 1885 — Section 155
High Courts04 Apr 1933
Anupama Ghose and Others Vs Parbati Mistery and Others
Calcutta High Court · AIR 1934 Cal 92
Bengal Tenancy Act, 1885 — Section 104H, 104H(3), 104J
High Courts31 Mar 1933
Nezamal Ashan and Others Vs Golam Mahammad and Others
Calcutta High Court · AIR 1934 Cal 80 : 147 Ind. Cas. 800
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148(3)
High Courts30 Mar 1933
Nrisingha Chandra Ghose Vs Emperor
Calcutta High Court · AIR 1933 Cal 792
Indian Press (Emergency Powers) Act, 1931 — Section 16