High Courts23 Aug 1933
Bibhu Bhusan Dutta and Others Vs Anadi Nath Dutt and Others
Calcutta High Court · AIR 1934 Cal 87 : 150 Ind. Cas. 398
Limitation Act, 1963 — Article 145
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,297 of 3,204
High Courts23 Aug 1933
Kandarpa Mohan Gossain Vs Akhoy Chandra Bose and Another
Calcutta High Court · AIR 1934 Cal 379 : 150 Ind. Cas. 179
High Courts22 Aug 1933
Joy Kumar Deb Vs Jamiraddin and Another
Calcutta High Court · AIR 1934 Cal 307
Bengal Tenancy Act, 1885 — Section 49(b)General Clauses Act, 1897 — Section 6(b)(c)
High Courts22 Aug 1933
Masihuddin and Others Vs Akbar Ali and Others
Calcutta High Court · AIR 1934 Cal 367
Bengal Tenancy Act, 1885 — Section 49(b)
High Courts22 Aug 1933
Ashutosh Ghose Vs Sudhangshu Bhusan Ghose
Calcutta High Court · AIR 1934 Cal 494
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts21 Aug 1933
Khagendra Nath Ghose Vs Monmotha Nath Manna and Others
Calcutta High Court · AIR 1934 Cal 469
Letters Patent Act, 1865 — Section 15
High Courts18 Aug 1933
Gholam Hossain Shah and Others Vs Sayed Muslim Hossain and Others
Calcutta High Court · AIR 1934 Cal 348 : 150 Ind. Cas. 124
Religious Endowments Act, 1863 — Section 14, 18
High Courts17 Aug 1933
Haripada Roy Chowdhury and Others Vs Jagai Shao
Calcutta High Court · AIR 1934 Cal 511
Contract Act, 1872 — Section 16, 74
High Courts15 Aug 1933
Jogesh Chandra Mukerjee Vs Rai Beharilal Mitra Bahadur and Others
Calcutta High Court · 153 Ind. Cas. 313
High Courts15 Aug 1933
Jogesh Chandra Mukherjee Vs Rai Beharilal Mitra Bahadur and Others
Calcutta High Court · AIR 1934 Cal 799
High Courts15 Aug 1933
Hriday Kishore Nandi Vs Hari Bhusan Dey and Others
Calcutta High Court · AIR 1934 Cal 250
High Courts11 Aug 1933
Srish Chandra Ganguly Vs Esom Mussalli and Others
Calcutta High Court · AIR 1934 Cal 280
Bengal Tenancy Act, 1885 — Section 155, 23, 25
High Courts11 Aug 1933
Jnanendra Bhusan Bakshi Vs Chairman Municipal Commissioner, Naihati Municipality
Calcutta High Court · AIR 1934 Cal 501
Bengal Municipal Act, 1932 — Section 123, 128
High Courts11 Aug 1933
Naku Sheik and Others Vs Harish Chandra Chakravarty and Others
Calcutta High Court · AIR 1934 Cal 411 : 150 Ind. Cas. 374
High Courts11 Aug 1933
Shivaprasad Singh Vs Prayagkumari Debee and Others
Calcutta High Court · AIR 1935 Cal 39
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10Succession Act, 1925 — Section 303, 304
High Courts10 Aug 1933
Superintendent and Remembrancer of Legal Affairs Vs Luchmi Narayan Sarman and Another
Calcutta High Court · AIR 1933 Cal 776a : 145 Ind. Cas. 773
Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts09 Aug 1933
Asutosh Pramanik and Another Vs Jibandhan Ganguly
Calcutta High Court · AIR 1933 Cal 822 : 147 Ind. Cas. 209
Bengal Tenancy Act, 1885 — Section 182
High Courts09 Aug 1933
Bhagaban Das Mahesri Vs Prosanna Dev Raikot and Others
Calcutta High Court · AIR 1934 Cal 433
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts07 Aug 1933
Nagendra Chandra Ganguli and Others Vs Benamali Das and Others
Calcutta High Court · AIR 1934 Cal 487 : 152 Ind. Cas. 210
High Courts04 Aug 1933
Akshay Kumar Maiti and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 880 : 145 Ind. Cas. 874
Penal Code, 1860 (IPC) — Section 498