High Courts07 Dec 1933
Tarini Mohan De Sarkar and Another Vs Dwarak Nath Banikya Poddar and Others
Calcutta High Court · AIR 1934 Cal 556 : 150 Ind. Cas. 600
Criminal Procedure Code, 1898 (CrPC) — Section 147, 147(2), 438
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,295 of 3,204
High Courts05 Dec 1933
Jagganath Addy Vs Khetra Pal Bhattacharjie and Another
Calcutta High Court · AIR 1934 Cal 711 : 152 Ind. Cas. 560
High Courts04 Dec 1933
Surendranath Sen Vs Municipal Commissioners, Mymensingh
Calcutta High Court · AIR 1934 Cal 673
Specific Relief Act, 1877 — Section 42
High Courts04 Dec 1933
Prem Chand Mullik Vs Nilmony Das
Calcutta High Court · AIR 1934 Cal 529
Presidency Towns Insolvency Act, 1909 — Section 102
High Courts04 Dec 1933
Surendra Nath Sen Vs Municipal Commissioners
Calcutta High Court · 152 Ind. Cas. 694
High Courts30 Nov 1933
Hiralal Ray Choudhury and Another Vs Satya Priya Ghosal
Calcutta High Court · AIR 1934 Cal 437
High Courts29 Nov 1933
Secy. of State Vs Dhirendra Nath Roy and Others
Calcutta High Court · AIR 1934 Cal 187
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 22
High Courts29 Nov 1933
Profulla Nath Tagore Vs Asia Khatun and Others
Calcutta High Court · AIR 1934 Cal 426
Transfer of Property Act, 1882 — Section 68
High Courts29 Nov 1933
Profullanath Tagore Vs Asiakhatun and Others
Calcutta High Court · 151 Ind. Cas. 317
High Courts24 Nov 1933
Rash Behari Naskar and Others Vs Haripada Naskar and Others
Calcutta High Court · AIR 1934 Cal 762 : 152 Ind. Cas. 561
Contract Act, 1872 — Section 19(a)
High Courts24 Nov 1933
Tofail Ahammad Mia Vs Emperor
Calcutta High Court · AIR 1934 Cal 490
Bengal Ferries Act, 1885 — Section 25Penal Code, 1860 (IPC) — Section 282
High Courts23 Nov 1933
Hira Lal Ahir Vs Emperor
Calcutta High Court · AIR 1934 Cal 240
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237Penal Code, 1860 (IPC) — Section 116, 161, 451Prisons Act, 1894 — Section 42
High Courts23 Nov 1933
J.C. Galstaun Vs Janaki Nath Roy and Others
Calcutta High Court · AIR 1934 Cal 615 : 152 Ind. Cas. 215
Civil Procedure Code, 1908 (CPC) — Section 151Court Fees Act, 1870 — Section 13
High Courts23 Nov 1933
Dharanidhar Mandal Vs Emperor
Calcutta High Court · AIR 1934 Cal 432
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 201, 304, 325
High Courts23 Nov 1933
Prasannakumar Datta Vs Secy. of State
Calcutta High Court · AIR 1934 Cal 525
Land Acquisition Act, 1894 — Section 18, 23(4)
High Courts21 Nov 1933
Prokash Chandra Chakravarthy and Others Vs Barada Kishore Chakravarty and Others
Calcutta High Court · AIR 1934 Cal 282
Civil Procedure Code, 1908 (CPC) — Section 11, 48
High Courts21 Nov 1933
Gourgopal De Sarkar and Others Vs Kamalkalika Datta and Others
Calcutta High Court · AIR 1934 Cal 559 : 152 Ind. Cas. 69
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 13, 73
High Courts21 Nov 1933
Sm. Charubala Basu Vs German Gomez
Calcutta High Court · AIR 1934 Cal 499 : 152 Ind. Cas. 212
Evidence Act, 1872 — Section 116
High Courts21 Nov 1933
Annada Sundari Gupta Vs Ratan Ram Deb
Calcutta High Court · AIR 1934 Cal 370
Letters Patent Act, 1865 — Section 15