High Courts17 Nov 1933
Bhudhar Chandra Chattopadhya Vs Keshab Chandra Ghose and Another
Calcutta High Court · AIR 1934 Cal 258
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,296 of 3,204
High Courts17 Nov 1933
Trailakya Nath Bhattacharjee Vs Bhupendra Nath Mukherjee
Calcutta High Court · AIR 1934 Cal 257 : 150 Ind. Cas. 123
Bengal Tenancy Act, 1885 — Section 105, 107(2)
High Courts17 Nov 1933
Kalachand Bysack Vs Amulyadhone Banerjee
Calcutta High Court · AIR 1934 Cal 474
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(4)
High Courts15 Nov 1933
Nalaki and Others Vs Abhayacharan Sil and Others
Calcutta High Court · AIR 1934 Cal 294
High Courts14 Nov 1933
Emperor Vs Surjya Kumar Sen and Another
Calcutta High Court · AIR 1934 Cal 221 : 147 Ind. Cas. 32
Explosive Substances Act, 1908 — Section 4(b)Penal Code, 1860 (IPC) — Section 109, 121, 121A, 302
High Courts12 Sept 1933
Mukunda Murari Pal Vs Emperor
Calcutta High Court · AIR 1934 Cal 10
Penal Code, 1860 (IPC) — Section 302, 398
High Courts30 Aug 1933
Sree Sheikh Arip Vs Brojendra Kishore Roy Chowdhury and Others
Calcutta High Court · AIR 1934 Cal 26 : 147 Ind. Cas. 191
Bengal Tenancy Act, 1885 — Section 174
High Courts30 Aug 1933
Raja Kirtyananda Singh Bahadur and Others Vs Radha Benode Gupta
Calcutta High Court · AIR 1934 Cal 278
Bengal Tenancy Act, 1885 — Section 148A
High Courts29 Aug 1933
Bhabadeb Chatterjee Vs Hemanta Kumari Debi and Another
Calcutta High Court · AIR 1934 Cal 467 : 152 Ind. Cas. 172
Bengal Tenancy Act, 1885 — Section 105, 107
High Courts29 Aug 1933
Bhabadeb Chatterjee Vs Gopesh Chandra Nandi
Calcutta High Court · AIR 1934 Cal 306
Bengal Tenancy Act, 1885 — Section 105
High Courts28 Aug 1933
Surendra Nath Das Vs Emperor
Calcutta High Court · AIR 1933 Cal 833 : 147 Ind. Cas. 999
Penal Code, 1860 (IPC) — Section 376
High Courts25 Aug 1933
Kali Charan Haldar Vs Emperor
Calcutta High Court · AIR 1933 Cal 835 : 145 Ind. Cas. 863
Penal Code, 1860 (IPC) — Section 396
High Courts25 Aug 1933
Annadaprosad Adak Vs Mihilal Adak
Calcutta High Court · AIR 1934 Cal 650 : 152 Ind. Cas. 518
High Courts25 Aug 1933
Sachai Gopinath Harish Chandra Bhagaban Chandra Saha Vs Firm Kukari Protab Chandra Saha and Others
Calcutta High Court · AIR 1934 Cal 477 : 152 Ind. Cas. 219
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts25 Aug 1933
IN THE MATTER OF MESSRS. BURN and CO.
Calcutta High Court · (1934) 2 ITR 30
Income Tax Act, 1922 — Section 34, 66(2)
High Courts25 Aug 1933
Sheikh Fakir and Others Vs Moslem Mandal and Others
Calcutta High Court · AIR 1935 Cal 253 : 155 Ind. Cas. 719
High Courts24 Aug 1933Dismissed
Khagendra Nath Ghose Vs Monmotho Nath Manna
Calcutta High Court · (1933) 08 CAL CK 0011