High Courts26 Jan 1934
Nagendra Nath Sinha and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 454
Criminal Procedure Code, 1898 (CrPC) — Section 190, 520Penal Code, 1860 (IPC) — Section 403
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,293 of 3,204
High Courts26 Jan 1934
Hiralal Das and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 391
Criminal Procedure Code, 1898 (CrPC) — Section 195, 526, 556
High Courts25 Jan 1934
Kasimuddin and Others Vs Emperor
Calcutta High Court · AIR 1935 Cal 31
Penal Code, 1860 (IPC) — Section 366
High Courts25 Jan 1934
Prokash Chandra Sircar Vs Mohim Chand Haldar
Calcutta High Court · AIR 1934 Cal 392
Penal Code, 1860 (IPC) — Section 408
High Courts23 Jan 1934
Akshoy Chandra Bose Vs Emperor
Calcutta High Court · AIR 1934 Cal 532 : 151 Ind. Cas. 22
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 409
High Courts22 Jan 1934
Brahmanbaria Loan Co., Ltd. Vs In re
Calcutta High Court · AIR 1934 Cal 624
Companies Act, 1913 — Section 76
High Courts22 Jan 1934
Surendrakumar Chaudhury and Others Vs Gangachandra Chaudhury and Others
Calcutta High Court · AIR 1934 Cal 627 : 152 Ind. Cas. 130
Civil Procedure Code, 1882 — Order 47 Rule 1, 623
High Courts22 Jan 1934
Rai Kiran Chandra Roy and Others Vs Prosanna Kumar Chakravarti and Others
Calcutta High Court · AIR 1934 Cal 561 : 150 Ind. Cas. 723
Specific Relief Act, 1877 — Section 9
High Courts17 Jan 1934
Dindayal Shah Vs Hara Prasad Jadav Chand
Calcutta High Court · AIR 1934 Cal 780 : 153 Ind. Cas. 160
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Jan 1934
Keshardeo Goenka and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 387
Mines Act, 1952 — Section 15(1), 15(2)
High Courts15 Jan 1934
Nayeb Shahana and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 636 : 152 Ind. Cas. 44
Criminal Procedure Code, 1898 (CrPC) — Section 356, 537Evidence Act, 1872 — Section 154, 24Penal Code, 1860 (IPC) — Section 120, 302
High Courts12 Jan 1934
Ganesh Chandra Khan Vs Lalit Mohan Nayak
Calcutta High Court · AIR 1934 Cal 513
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts10 Jan 1934
Niladri Nath Mukherjee and Others Vs Madan Theatres Ltd., and Another
Calcutta High Court · AIR 1934 Cal 671 : 155 Ind. Cas. 867
High Courts10 Jan 1934
Niladri Nath Mukherjee and Others Vs Satis Chandra Mukherjee and Another
Calcutta High Court · AIR 1934 Cal 668 : 152 Ind. Cas. 835
High Courts09 Jan 1934
Kusha Mondal and Others Vs Emperer
Calcutta High Court · AIR 1934 Cal 545
Criminal Procedure Code, 1898 (CrPC) — Section 139A, 139A(2)
High Courts09 Jan 1934
Sarat Chandra Dhupi Vs Emperor
Calcutta High Court · AIR 1934 Cal 719
Criminal Procedure Code, 1898 (CrPC) — Section 364Penal Code, 1860 (IPC) — Section 396
High Courts08 Jan 1934Dismissed
Upendralal Pal Vs Ajaharuddin Ahmad
Calcutta High Court · (1934) 01 CAL CK 0034
High Courts08 Jan 1934
Ram Lal Ghose and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 717 : 152 Ind. Cas. 681
Penal Code, 1860 (IPC) — Section 395, 397
High Courts22 Dec 1933
Mukundalal Ray Vs Sudarshan Mukherji
Calcutta High Court · AIR 1934 Cal 550
Bengal Tenancy Act, 1885 — Section 26F
High Courts22 Dec 1933
Mukundalal Roy Vs Sudarshan Mukherji
Calcutta High Court · 150 Ind. Cas. 658
Bengal Tenancy Act, 1885 — Section 189, 26F(1), 39