High Courts12 Feb 1934
Nagendra Chandra Das Vs Emperor
Calcutta High Court · AIR 1934 Cal 705 : 153 Ind. Cas. 529
Arms Act, 1959 — Section 20Bengal Suppression of Terrorist Outrages Act, 1932 — Section 24
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,292 of 3,204
High Courts09 Feb 1934
Kashim Ali and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 651 : 152 Ind. Cas. 234
Penal Code, 1860 (IPC) — Section 120B, 395, 395
High Courts05 Feb 1934
Hossain Ali Mir Vs Emperor
Calcutta High Court · AIR 1934 Cal 757 : 152 Ind. Cas. 40
Penal Code, 1860 (IPC) — Section 148, 458
High Courts05 Feb 1934
Durga Das De Vs Bagalananda De and Others
Calcutta High Court · AIR 1934 Cal 567 : 150 Ind. Cas. 1051
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts05 Feb 1934
Hem Chandra Haldar Vs Emperor
Calcutta High Court · AIR 1934 Cal 407
Penal Code, 1860 (IPC) — Section 409
High Courts02 Feb 1934
Bolai Chandra Khara Vs Bishnu Bejoy Srimani
Calcutta High Court · AIR 1934 Cal 425
Penal Code, 1860 (IPC) — Section 408
High Courts02 Feb 1934
Dhan Gaji and Another Vs Nazamddin Pradhania and Others
Calcutta High Court · AIR 1934 Cal 398
High Courts01 Feb 1934
Panchu Gazi Vs Ejahar Ali Sardar and Others
Calcutta High Court · AIR 1934 Cal 535 : 150 Ind. Cas. 596
Bengal Tenancy Act, 1885 — Section 49B, 85, 87(5)
High Courts01 Feb 1934
Abdul Majid Basunia and Others Vs Nripendra Nath Mazumdar
Calcutta High Court · AIR 1934 Cal 393
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 154
High Courts31 Jan 1934
Benode Behari Chatterji and Others Vs Girindra Nath Roy and Others
Calcutta High Court · AIR 1934 Cal 536 : 150 Ind. Cas. 335
Bengal Municipal Act, 1932 — Section 36, 37, 39
High Courts31 Jan 1934
Ramendra Mohan Tagore Vs Keshab Chandra Chanda and Another
Calcutta High Court · AIR 1934 Cal 554 : 150 Ind. Cas. 982
High Courts31 Jan 1934Dismissed
Esther Virginia Penheiro Vs Maurice Minney
Calcutta High Court · (1934) 01 CAL CK 0001
High Courts30 Jan 1934Dismissed
In Re: Madan Theatres Limited
Calcutta High Court · (1934) 01 CAL CK 0032
High Courts30 Jan 1934
Surath Chandra Saha Vs Kripanath Chowdhury and Others
Calcutta High Court · AIR 1934 Cal 549 : 150 Ind. Cas. 925
Negotiable Instruments Act, 1881 (NI) — Section 78, 8
High Courts30 Jan 1934
Madan Theatres Ltd. Vs Babulal Chowkhani
Calcutta High Court · AIR 1934 Cal 603
High Courts29 Jan 1934
Mahmed Eusuf Vs Umed Ali Mian and Another
Calcutta High Court · AIR 1934 Cal 750
High Courts26 Jan 1934
In Re: Chandra Benode Das
Calcutta High Court · AIR 1934 Cal 808 : 152 Ind. Cas. 943
Criminal Procedure Code, 1898 (CrPC) — Section 118Legal Practitioners Act, 1879 — Section 12
High Courts26 Jan 1934
Kanayalal Bengani and Another Vs Kanmull Lodha
Calcutta High Court · AIR 1934 Cal 405a
Criminal Procedure Code, 1898 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 380