High Courts05 Mar 1934
In Re: Dewangunj Bank and Industry Ltd.
Calcutta High Court · AIR 1935 Cal 117 : 155 Ind. Cas. 811
Companies Act, 1956 — Section 153
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,291 of 3,204
High Courts27 Feb 1934
Debendra Chandra Sarkar and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 458
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts27 Feb 1934
Prosannadeb Raikat Vs Purna Chandra Shaha and Others
Calcutta High Court · AIR 1934 Cal 674 : 152 Ind. Cas. 753
Court Fees Act, 1870 — Section 7(2)
High Courts26 Feb 1934
Abdul Karim Vs Eastern Bengal Ry.
Calcutta High Court · AIR 1934 Cal 460
English Workmens Compensation Act, 1925 — Section 14Workmens Compensation Act, 1923 — Section 22
High Courts26 Feb 1934
Radhasyam Dutta Vs Ananga Munjari Dassi and Others
Calcutta High Court · AIR 1934 Cal 626
High Courts23 Feb 1934
Hari Saday Saha Vs Mahendra Narain Raj
Calcutta High Court · AIR 1935 Cal 267 : 155 Ind. Cas. 702
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts22 Feb 1934
Susil Chunder Neogy and Others Vs Birendrajit Shah
Calcutta High Court · AIR 1934 Cal 837 : 153 Ind. Cas. 673
High Courts22 Feb 1934
Makhanlal Basak Vs Bashudharanjan Das Gupta
Calcutta High Court · AIR 1934 Cal 721 : 152 Ind. Cas. 33
Contract Act, 1872 — Section 231
High Courts21 Feb 1934
Bagala Sundari Devi Vs River Steam Navigation Co., Ltd., and Others
Calcutta High Court · 151 Ind. Cas. 635
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2
High Courts21 Feb 1934
In Re: S.M. Khatumennessa Bibi
Calcutta High Court · AIR 1934 Cal 659 : 153 Ind. Cas. 201
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts21 Feb 1934
Narayangunj Central Co-operative Sale and Supply Society Ltd. Vs Mafizuddin Ahmed and Another
Calcutta High Court · AIR 1934 Cal 448
Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 11, 7, 8, 9
High Courts21 Feb 1934Allowed
Khatumannessa Bibi Vs Durjyodhan Ray Chaudhurl
Calcutta High Court · (1934) 02 CAL CK 0019
High Courts21 Feb 1934
Bagala Sundari Devi Vs Rivers Steam Navigation Co. Ltd. and Others
Calcutta High Court · AIR 1934 Cal 640
High Courts19 Feb 1934
Tarak Gobinda Choudhury Vs Tara Gobinda Choudhury and Others
Calcutta High Court · AIR 1934 Cal 566
Bengal Tenancy Act, 1885 — Section 93
High Courts15 Feb 1934
Basudeb Maity Vs Emperor
Calcutta High Court · AIR 1934 Cal 763 : 152 Ind. Cas. 341
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts14 Feb 1934
Nagen Kundu and Another Vs Emperor
Calcutta High Court · AIR 1934 Cal 428
Penal Code, 1860 (IPC) — Section 395
High Courts14 Feb 1934
Abdul Aziz and Others Vs Rahimullah and Others
Calcutta High Court · AIR 1934 Cal 667 : 152 Ind. Cas. 167
Contract Act, 1872 — Section 70
High Courts13 Feb 1934
Jatindra Kumar Chakravarty Vs Chandra Kumar Roy and Others
Calcutta High Court · AIR 1934 Cal 661 : 153 Ind. Cas. 509
Bengal Tenancy Act, 1885 — Section 144(3), 26F
High Courts13 Feb 1934
Official Assignee Vs Jagabandhu Mullick and Others
Calcutta High Court · AIR 1934 Cal 552 : 150 Ind. Cas. 321
High Courts12 Feb 1934
Indra Bhusan (Roy) Sardar Vs Ram Kissen Bindhani and Others
Calcutta High Court · AIR 1934 Cal 541 : 150 Ind. Cas. 313
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97