High Courts02 May 1934
Kamalakanta Debnath and Others Vs Tamijaddin and Others
Calcutta High Court · AIR 1935 Cal 24
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,289 of 3,204
High Courts02 May 1934
Amulya Charan Pal Vs Emperor
Calcutta High Court · AIR 1934 Cal 785 : 152 Ind. Cas. 646
Penal Code, 1860 (IPC) — Section 420
High Courts01 May 1934
Mihirendra Kishore Dutt and Others Vs Brahmanbaria Loan Co. Ltd. and Another
Calcutta High Court · AIR 1934 Cal 816 : 153 Ind. Cas. 511
Companies Act, 1956 — Section 153
High Courts30 Apr 1934
Damodar Saha Vs Aswini Kumar Saha and Another
Calcutta High Court · AIR 1934 Cal 846 : 153 Ind. Cas. 807
High Courts27 Apr 1934
Hafijuddi and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 678
Penal Code, 1860 (IPC) — Section 120B, 149, 302
High Courts27 Apr 1934
Mahamad Hossain Khan Vs Mansur Ali and Others
Calcutta High Court · AIR 1934 Cal 809 : 153 Ind. Cas. 366
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts20 Apr 1934
Sri Gobinda Chowdhuri Vs Maharaja Rao Jogendra Narayan Ray and Others
Calcutta High Court · AIR 1934 Cal 812 : 153 Ind. Cas. 304
Bengal Patni Taluks Regulation, 1819 — Section 14A
High Courts20 Apr 1934
Mahendra Chandra and Another Vs Labanya Kumar Roy and Others
Calcutta High Court · AIR 1934 Cal 755 : 153 Ind. Cas. 141
Contract Act, 1872 — Section 251
High Courts17 Apr 1934
Pranballav Saha and Another Vs Bhagban Chandra Seal and Others
Calcutta High Court · AIR 1934 Cal 775 : 152 Ind. Cas. 429
Transfer of Property Act, 1882 — Section 60
High Courts16 Apr 1934
Sourish Chandra Roy Bahadur Vs Saroj Ranjan Singha and Others
Calcutta High Court · AIR 1934 Cal 571 : 150 Ind. Cas. 1019
Bengal Patni Taluks Regulation, 1819 — Section 13
High Courts23 Mar 1934
W. D. Jordon Vs Mahadeo Lai and Brothers
Calcutta High Court · AIR 1934 Cal 764
Provincial Insolvency Act, 1920 — Section 72(2)
High Courts22 Mar 1934
Secy. of State Vs Surjyamal Haribaksh
Calcutta High Court · AIR 1934 Cal 783 : 152 Ind. Cas. 37
Railways Act, 1890 — Section 75
High Courts22 Mar 1934
Satulal Bhattacharjee and Others Vs Asiruddi Sheikh
Calcutta High Court · AIR 1934 Cal 703
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4Letters Patent Act, 1865 — Section 15
High Courts21 Mar 1934
Ananda Kishore Choudhury and Others Vs Panchu Kapali and Others
Calcutta High Court · AIR 1934 Cal 709
Contract Act, 1872 — Section 69
High Courts21 Mar 1934
Manmatha Nath Haldar and Another Vs Girish Chandra Roy
Calcutta High Court · AIR 1934 Cal 707 : 153 Ind. Cas. 170
Letters Patent Act, 1865 — Section 15
High Courts21 Mar 1934
Anada Kishore Choudhury and Others Vs Panchu Kapali and Others
Calcutta High Court · 152 Ind. Cas. 510
High Courts20 Mar 1934
THE HUNGERFORD INVESTMENT TRUST LTD., IN RE.
Calcutta High Court · (1935) 3 ITR 65
Income Tax Act, 1992 — Section 14(2)(a), 66(2)
High Courts20 Mar 1934
Saburannessa Vs Sabdu Sheikh and Others
Calcutta High Court · AIR 1934 Cal 693 : 152 Ind. Cas. 422
Transfer of Property Act, 1882 — Section 54
High Courts20 Mar 1934
Protiva Sundari Debi Vs Sarada Charan Goho and Others
Calcutta High Court · AIR 1935 Cal 15 : 155 Ind. Cas. 848
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 78, 47