High Courts06 Jun 1934
Hemodhar Sarmah Vs Anandiram Ram Saikia and Another
Calcutta High Court · 154 Ind. Cas. 197
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,287 of 3,204
High Courts06 Jun 1934
Madhu Sudan Shaha Vs Ram Pershad Chimanlal, Firm and Others
Calcutta High Court · AIR 1934 Cal 827 : 153 Ind. Cas. 777
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Jun 1934
(Khondakar) Kasemali Vs Hriday Nath Mandal and Others
Calcutta High Court · AIR 1935 Cal 142
High Courts05 Jun 1934
Dhanabati Bibi Vs Protapmull Agarwalla and Others
Calcutta High Court · AIR 1935 Cal 131
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Specific Relief Act, 1877 — Section 42, 42Transfer of Property Act, 1882 — Section 9
High Courts05 Jun 1934
Corporation of Calcutta Vs Kumar Arun Chandra Singh and Others
Calcutta High Court · AIR 1934 Cal 862 : 153 Ind. Cas. 972
High Courts05 Jun 1934
Nabakumar Singh Dudhuria Vs Fateh Singh Nahar
Calcutta High Court · AIR 1935 Cal 33
Guardians and Wards Act, 1890 — Section 38
High Courts31 May 1934
Purna Chandra Choudhury Vs Sarojini Choudhurani
Calcutta High Court · AIR 1935 Cal 234 : 155 Ind. Cas. 1027
Contract Act, 1872 — Section 16
High Courts30 May 1934
Mukhram Agarwalla and Others Vs S. Ehsan Ahmad and Others
Calcutta High Court · AIR 1934 Cal 764a : 152 Ind. Cas. 770
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts30 May 1934
Syed Dad Ali Vs Jamiruddin Sheikh and Others
Calcutta High Court · AIR 1934 Cal 715
High Courts28 May 1934
Leath Elies Joseph Solomon Vs H.C. Stork
Calcutta High Court · 153 Ind. Cas. 938
High Courts25 May 1934
Nurul Anwar and Others Vs Sm. Golenoor Bibi and Others
Calcutta High Court · AIR 1934 Cal 845 : 153 Ind. Cas. 289
High Courts23 May 1934
Imadul Huq Vs Moni Mohan Basu and Another
Calcutta High Court · AIR 1934 Cal 820 : 152 Ind. Cas. 889
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 May 1934
Shamsuddin Ahmad Vs Charu Chandra Biswas and Others
Calcutta High Court · 152 Ind. Cas. 563
High Courts22 May 1934
Shamsuddin Ahmed Vs Charu Chandra Biswas and Others
Calcutta High Court · AIR 1934 Cal 713
Calcutta Municipal Act, 1923 — Section 39
High Courts21 May 1934
Ambika Dassya Vs Bejoy Chand Mohatap
Calcutta High Court · AIR 1934 Cal 831
Bengal Tenancy Act, 1885 — Section 38
High Courts21 May 1934
Muhamad Samiruddin Vs Emperor
Calcutta High Court · AIR 1934 Cal 622 : 150 Ind. Cas. 1122
Penal Code, 1860 (IPC) — Section 471
High Courts17 May 1934
Mahedar Rahaman Mia Vs Kanti Chandra Basu
Calcutta High Court · AIR 1935 Cal 10
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts17 May 1934
Lalchand Amonmal Vs M.C. Boid and Co.
Calcutta High Court · AIR 1934 Cal 810 : 152 Ind. Cas. 991