High Courts15 Jun 1934
Surendra Narain Saha and Others Vs Kanai Lal Dugar and Another
Calcutta High Court · 152 Ind. Cas. 854
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,286 of 3,204
High Courts13 Jun 1934
Tarak Nath Chakravarti Vs Gangadhar De and Another
Calcutta High Court · AIR 1935 Cal 121
Bengal Tenancy Act, 1885 — Section 182, 26J
High Courts13 Jun 1934
Moslem Molla and Others Vs (Executor to the estate of late) Subal Chandra Chandra Roy Narain Chandra and Others
Calcutta High Court · AIR 1934 Cal 716 : 153 Ind. Cas. 1047
High Courts13 Jun 1934
Surendra Kumar Nandi Vs Bepin Chandra Guha and Others
Calcutta High Court · AIR 1934 Cal 861 : 153 Ind. Cas. 623
High Courts12 Jun 1934
Troilokya Nath Ghose Vs Jajneswar Pal and Others
Calcutta High Court · AIR 1934 Cal 821 : 152 Ind. Cas. 933
Bengal Tenancy Act, 1885 — Section 48H
High Courts12 Jun 1934
Adhar Chandra Saha Vs Gour Chandra Saha and Another
Calcutta High Court · AIR 1935 Cal 153a
Bengal Tenancy Act, 1885 — Section 26F
High Courts12 Jun 1934Dismissed
Kusum Kamini Deby Vs Sailes Chandra Chakrabarty and Others
Calcutta High Court · (1934) 06 CAL CK 0015
High Courts12 Jun 1934
Mati LaL Das and Others Vs Aditya Chandra Das
Calcutta High Court · AIR 1935 Cal 179 : 155 Ind. Cas. 720
Bengal Tenancy Act, 1885 — Section 160(d), 167
High Courts11 Jun 1934
Brojendra Kumar Banerjee and Others Vs Symannessa Bibi
Calcutta High Court · AIR 1934 Cal 830
Bengal Tenancy Act, 1885 — Section 26F
High Courts11 Jun 1934
Jnanana Prasanna Bhaduri and Others Vs Hemendra Nath Roy Choudhury and Others
Calcutta High Court · AIR 1935 Cal 228
Bengal Estates Partition Act, 1876 — Section 149
High Courts08 Jun 1934
Lahiri and Co. Vs Makhan Lal Basak and Another
Calcutta High Court · AIR 1935 Cal 153
Contract Act, 1872 — Section 232
High Courts08 Jun 1934
Nitya Gopal Sadhu and Another Vs Emperor
Calcutta High Court · AIR 1935 Cal 120
Penal Code, 1860 (IPC) — Section 120B, 379, 477
High Courts07 Jun 1934
Harimohan Vs Dulu Miya
Calcutta High Court · AIR 1935 Cal 198 : 155 Ind. Cas. 1017
Contract Act, 1872 — Section 65Specific Relief Act, 1877 — Section 41
High Courts07 Jun 1934
Kartick Chandra Manna Vs Nibaran Chandra Ghosh and Others
Calcutta High Court · AIR 1934 Cal 832
Bengal Tenancy Act, 1885 — Section 171
High Courts07 Jun 1934
Ram Charan Sutradhar and Another Vs Radha Charan Das and Others
Calcutta High Court · AIR 1934 Cal 852 : 153 Ind. Cas. 452
Eastern Bengal and Assam Tenancy Amendment Act, 1908 — Section 221
High Courts07 Jun 1934
Khudiram Kundu Vs Surendra Mohan Chakraburty and Another
Calcutta High Court · AIR 1934 Cal 666
Bengal Village Self-Government Act, 1919 — Section 75Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Jun 1934
Baruram Kalowar Vs Upendra Nath Das and Others
Calcutta High Court · AIR 1934 Cal 822 : 152 Ind. Cas. 1059
High Courts06 Jun 1934
Madras and Southern Mahratta Railway Co. Ltd. Vs Haji Latif Abdullah
Calcutta High Court · AIR 1935 Cal 809 : 159 Ind. Cas. 886
High Courts06 Jun 1934
Nagendra Nath Biswas Vs Kripanath Bhattacharjee and Others
Calcutta High Court · AIR 1935 Cal 94
High Courts06 Jun 1934
Majid Bux Mondal Vs Ajghar Mondal
Calcutta High Court · AIR 1935 Cal 38
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107