High Courts16 May 1934
Emperor Vs Lakshmi Narain Auddy
Calcutta High Court · AIR 1934 Cal 836 : 153 Ind. Cas. 771
Bengal Embankment Act, 1882 — Section 76(b)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,288 of 3,204
High Courts15 May 1934
Bhola Nath Chattopdhyay Vs Mrityunjoy Chattopdhyay and Others
Calcutta High Court · AIR 1934 Cal 851
High Courts15 May 1934
Bhola Nath Chattopdhyay Vs Mrityunjay Chattopdhyay and Others
Calcutta High Court · 153 Ind. Cas. 532
High Courts15 May 1934
Prosanna Ram Ghosh and Others Vs Anfar Ali and Others
Calcutta High Court · AIR 1934 Cal 833 : 153 Ind. Cas. 621
Registration Act, 1908 — Section 77
High Courts15 May 1934
Premsukhdas Singhynia Vs N.C. Bural and Pyne
Calcutta High Court · AIR 1935 Cal 168
County Courts Act, 1888 — Section 150
High Courts15 May 1934
Secy. of State Vs Sukh Chand Saw and Others
Calcutta High Court · AIR 1934 Cal 749 : 152 Ind. Cas. 557
Bengal Tenancy Act, 1885 — Section 26F
High Courts14 May 1934
Bhagabat Prasanna Shah Shankanadhi Vs Rai Revati Mohan Das Bahadur and Others
Calcutta High Court · AIR 1934 Cal 818 : 153 Ind. Cas. 126
Civil Procedure Code, 1908 (CPC) — Section 136
High Courts14 May 1934
Sm. Annapurna Dassi and Others Vs Sarat Chandra Bhattacharjee and Others
Calcutta High Court · AIR 1935 Cal 157
High Courts14 May 1934
Ramgopal Das Naskar and Others Vs Purnachandra Roy and Others
Calcutta High Court · AIR 1934 Cal 619
High Courts11 May 1934
Aptabuddin Khan and Another Vs Johar Ali Kazi and Others
Calcutta High Court · AIR 1935 Cal 201 : 155 Ind. Cas. 75
Letters Patent Act, 1865 — Section 15
High Courts11 May 1934
Superintendent and Remembrancer of Legal Affairs Vs Bhagirath Mahto and Others
Calcutta High Court · AIR 1934 Cal 610
Criminal Procedure Code, 1898 (CrPC) — Section 417, 59Penal Code, 1860 (IPC) — Section 147, 323, 34, 342
High Courts11 May 1934Allowed
Emperor Vs Bhagirath Mahato and Others
Calcutta High Court · (1934) 05 CAL CK 0021
High Courts11 May 1934
Keratali Vs Emperor
Calcutta High Court · AIR 1934 Cal 616 : 150 Ind. Cas. 980
Evidence Act, 1872 — Section 155, 25Opium Act, 1878 — Section 9(a)\, 9(c)
High Courts10 May 1934
Jasoda Kumar Roy Choudhury and Others Vs Abdul Rahaman and Others
Calcutta High Court · AIR 1934 Cal 768 : 152 Ind. Cas. 930
Bengal Tenancy Act, 1885 — Section 188, 48C
High Courts10 May 1934
Bibhuti Bhusan Mozumdar Vs Majibar Rahaman and Others
Calcutta High Court · AIR 1934 Cal 842 : 153 Ind. Cas. 247
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 12
High Courts09 May 1934
Tofazzal Ahmed Chowdhury and Others Vs Masalat Khan Chaudhury and Others
Calcutta High Court · AIR 1934 Cal 747 : 152 Ind. Cas. 484
Bengal Tenancy Act, 1885 — Section 26J
High Courts07 May 1934
Ahamed Muhammad Paruk Vs Praphullanath Tagore
Calcutta High Court · 154 Ind. Cas. 524
High Courts07 May 1934
Sailendra Nath Das and Another Vs Saroj Kumar Das and Others
Calcutta High Court · AIR 1934 Cal 823 : 153 Ind. Cas. 272
High Courts07 May 1934
Golam Mustapha Vs Hanumandas Mundra
Calcutta High Court · AIR 1935 Cal 80 : 155 Ind. Cas. 321
Bengal Tenancy Act, 1885 — Section 87
High Courts03 May 1934
Shamsuddin Ahmed Vs Charu Chandra Biswas and Others
Calcutta High Court · AIR 1934 Cal 621
Bengal General Clauses Act, 1899 — Section 15Calcutta Municipal Act, 1923 — Section 19, 37