High Courts19 Mar 1934
IMPERIAL CHEMICAL INDUSTRIES (INDIA) LTD., IN RE.
Calcutta High Court · (1935) 3 ITR 21
Income Tax Act, 1922 — Section 33, 66(1)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,290 of 3,204
High Courts19 Mar 1934
Rohini Kanta Bhattacharjya Vs Rajani Kanta Bhattacharjya and Others
Calcutta High Court · AIR 1934 Cal 643
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Mar 1934
In Re: Anandabazar Patrika
Calcutta High Court · AIR 1935 Cal 74 : 153 Ind. Cas. 872
Press (Emergency Powers) Act, 1931 — Section 10(1)
High Courts16 Mar 1934
Hanuman Das Mundra Vs Damodar Laik and Others
Calcutta High Court · AIR 1934 Cal 782 : 152 Ind. Cas. 540
Bengal Tenancy Act, 1885 — Section 7
High Courts16 Mar 1934
Parbati Charan Baisya and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 482
Criminal Procedure Code, 1898 (CrPC) — Section 110(f), 118, 123(2)
High Courts16 Mar 1934
Dhananjoy Vs Provat Chandra Biswas
Calcutta High Court · AIR 1934 Cal 480
Penal Code, 1860 (IPC) — Section 447, 448
High Courts15 Mar 1934
Misil Mirdha and Others Vs Abdul Rahim and Others
Calcutta High Court · AIR 1934 Cal 787 : 153 Ind. Cas. 174
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts14 Mar 1934
P.G. Dombrain and Another Vs Someswar Choudhury
Calcutta High Court · AIR 1934 Cal 698 : 152 Ind. Cas. 1005
Criminal Procedure Code, 1898 (CrPC) — Section 256Penal Code, 1860 (IPC) — Section 420
High Courts13 Mar 1934
Hormus Ardeshar Kandawala Vs Ardeshar Cowashji Dustoor
Calcutta High Court · AIR 1935 Cal 109
High Courts13 Mar 1934
IN RE SIR DAVID YULES ESTATE.
Calcutta High Court · (1935) 3 ITR 163
Income Tax Act, 1961 — Section 66(1)
High Courts13 Mar 1934
Shacheendrabhooshan Ray Vs Pramathanath Ray
Calcutta High Court · AIR 1934 Cal 781 : 152 Ind. Cas. 35
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Mar 1934
Badri Narayan Chetlangia Vs Abdul Mandal and Others
Calcutta High Court · AIR 1935 Cal 97
Bengal Tenancy Act, 1885 — Section 180A
High Courts09 Mar 1934
Durga Das Das Vs Nalin Chandra Nandan and Others
Calcutta High Court · AIR 1934 Cal 694 : 155 Ind. Cas. 354
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Specific Relief Act, 1877 — Section 42
High Courts08 Mar 1934
Rivers Steam Navigation Co. Ltd. Vs Hira Lal De and Others
Calcutta High Court · AIR 1934 Cal 712
Fatal Accidents Act, 1855 — Section 3
High Courts08 Mar 1934
Mohammad Zahadur Rahim Vs Satyendra Narayan Mookhopadhya and Others
Calcutta High Court · AIR 1934 Cal 752
High Courts08 Mar 1934
Muhammad Zahadur Rahim Vs Satyendra Narayan Mookhopadhya and Others
Calcutta High Court · 152 Ind. Cas. 66
High Courts07 Mar 1934
Ramlal Murlidhar Vs Haribux Puranmull
Calcutta High Court · AIR 1934 Cal 796
Arbitration Act, 1940 — Section 19
High Courts05 Mar 1934
Hari Nath Das Vs Chandra Kanta Sardar and Others
Calcutta High Court · AIR 1934 Cal 479
Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Section 115, 47