High Courts10 Jul 1934
Saratchandra Sen Vs Mrityunjay Ray Chaudhuri
Calcutta High Court · AIR 1935 Cal 336
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,285 of 3,204
High Courts10 Jul 1934
Jateendra Chandra Bandopadhyay and Others Vs Rebateemohan Das and Others
Calcutta High Court · AIR 1935 Cal 333 : 158 Ind. Cas. 191
Limitation Act, 1963 — Section 14, 15, 9
High Courts06 Jul 1934
In Re: L.E. Salsicioni
Calcutta High Court · 164 Ind. Cas. 627
Presidency Towns Insolvency Act, 1909 — Section 11
High Courts04 Jul 1934
Kamala Book Depot, Ltd. Vs Sourendranath Mukherji and Another
Calcutta High Court · AIR 1935 Cal 508 : 157 Ind. Cas. 790
High Courts29 Jun 1934
Prithwi Chand Lall Choudhury Vs Elahi Buksh Mohamed
Calcutta High Court · AIR 1935 Cal 108
Bengal Tenancy Act, 1885 — Section 26J
High Courts29 Jun 1934
Nirendra Lall Bhattacharyya and Another Vs Bepin Chandra Bhattcharyya and Others
Calcutta High Court · AIR 1935 Cal 224 : 155 Ind. Cas. 696
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts29 Jun 1934
Mir Abi Mohammad Ahasan and Another Vs Abu Nasar Mohammad Eusufali and Others
Calcutta High Court · AIR 1935 Cal 223 : 155 Ind. Cas. 65
Guardians and Wards Act, 1890 — Section 47
High Courts29 Jun 1934
Sufal Chandra Golui and Another Vs Surendra Nath Dhara
Calcutta High Court · AIR 1935 Cal 90
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts28 Jun 1934
Jogesh Chandra Bandopadhya and Another Vs Mohini Mohan Ghose and Others
Calcutta High Court · AIR 1935 Cal 125
High Courts27 Jun 1934
Gurudas Adhya Vs Jnanendra Narain Bagchi and Others
Calcutta High Court · AIR 1935 Cal 268
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26
High Courts27 Jun 1934
Mono Mohan Vs Upendra Mohan Pal and Others
Calcutta High Court · AIR 1935 Cal 127
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 40, 47
High Courts27 Jun 1934
Mahammad Ali Fakir Vs Karam Ali Taluqdar and Others
Calcutta High Court · AIR 1935 Cal 134 : 155 Ind. Cas. 506
Bengal Tenancy Act, 1885 — Section 104Letters Patent Act, 1865 — Section 15
High Courts27 Jun 1934
Mohini Mohan Shaha Vs Nirmal Chand Bural and Others
Calcutta High Court · (1934) 06 CAL CK 0016
High Courts26 Jun 1934
Arun Chandra Sinha Vs The Hon''ble Lt. Satyendra Chandra Ghose Moulick
Calcutta High Court · 164 Ind. Cas. 90
High Courts21 Jun 1934
Kusum Kamini Debi Vs Sailesh Chandra Chakravarty and Others
Calcutta High Court · AIR 1935 Cal 118
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts21 Jun 1934
Dinendra Mallick and Another Vs Pradyumna Kumar Mullick
Calcutta High Court · AIR 1935 Cal 596
Civil Procedure Code, 1908 (CPC) — Section 152, 47Contract Act, 1872 — Section 57
High Courts20 Jun 1934
Shailabala Dasee Vs Gobardhandas Ladsaria
Calcutta High Court · AIR 1935 Cal 212 : 155 Ind. Cas. 158
Civil Procedure Code, 1908 (CPC) — Section 11, 12, 151
High Courts19 Jun 1934
Kunjalal Ghose Vs Emperor
Calcutta High Court · AIR 1935 Cal 26 : 155 Ind. Cas. 261
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts15 Jun 1934
Surendra Narain Shah and Others Vs Kanai Lal Dugar and Another
Calcutta High Court · AIR 1934 Cal 735