High Courts06 Jan 2020Disposed Of
Dipak Biswas Vs Bidhannagar Municipal Corporation & Ors
Calcutta High Court · (2020) 01 CAL CK 0161
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 42 of 45
High Courts06 Jan 2020
Golak Sarkar Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0160
High Courts06 Jan 2020Disposed Of
Pratima Acharjee Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2020) 01 CAL CK 0159
High Courts06 Jan 2020
Felu Rani Karmakar Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0158
High Courts06 Jan 2020Disposed Of
Hamidul Laskar And Another Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0157
Code Of Civil Procedure, 1908 — Section 107, 116
High Courts06 Jan 2020
Tithi Polley Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0156
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 107
High Courts06 Jan 2020Dismissed
Papiya Sengupta & Ors Vs Suvasis Ghosh
Calcutta High Court · (2020) 01 CAL CK 0155
Constitution Of India, 1950 — Article 227
High Courts06 Jan 2020Disposed Of
Somnath Bhowmik Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0154
Protection Of Women From Domestic Violence Act, 2005 — Section 12, 23(1), 25(2)
High Courts06 Jan 2020Disposed Of
Manindra Nath Singha & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0153
High Courts06 Jan 2020Disposed Of
Brintam Das Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0151
High Courts06 Jan 2020Disposed Of
Nemai Chandra Sadhukhan Vs Badal Das & Ors
Calcutta High Court · (2020) 01 CAL CK 0150
Code Of Civil Procedure, 1908 — Order 8 Rule 1
High Courts06 Jan 2020Dismissed
Md. Washim Akram Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0149
High Courts06 Jan 2020Dismissed
Amir Aziz Vs Henna Tarannum
Calcutta High Court · (2020) 01 CAL CK 0148
Protection Of Women From Domestic Violence Act, 2005 — Section 12, 12(5), 23
High Courts06 Jan 2020
Pijush Bandopadhyay Vs Chaitali Karmakar
Calcutta High Court · (2020) 01 CAL CK 0147
High Courts06 Jan 2020Partly Allowed/ Disposed Of
Ashoke Kumar Dey Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0146
Indian Penal Code, 1860 — Section 307, 326Code Of Criminal Procedure, 1973 — Section 125, 428
High Courts06 Jan 2020Disposed Of
Radhagobinda Das And Others Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0017
West Bengal Highway Act, 1964 — Section 10(3)Constitution Of India, 1950 — Article 226
High Courts06 Jan 2020
Himangshu Sarkar & Ors Vs Sohan Prasad Choudhary & Ors
Calcutta High Court · (2020) 01 CAL CK 0016
West Bengal Municipalities (Procedure And Conduct Of Business) Rules, 1995 — Rule 9(3)(b)(i), 13(2), 13(3)
High Courts06 Jan 2020Dismissed
Makhan Mondal Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0015
Indian Penal Code, 1860 — Section 376, 448, 511
High Courts03 Jan 2020
Dilip Kumar Chatterjee Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0136
High Courts03 Jan 2020Allowed
Pramod Kumar Jaiswal Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0135