High Courts07 Jan 2020Disposed Of
Bharat Petroleum Corporation Ltd Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0024
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12, 22(1)(b), 22(1)(d), 24
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 41 of 45
High Courts07 Jan 2020Disposed Of
Soumyadeep Majumder Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2020) 01 CAL CK 0023
Kolkata Municipal Act, 1980 — Section 400
High Courts07 Jan 2020Disposed Of
Niru Suri Vs M/s. Jagadish Caterar Private Limited
Calcutta High Court · (2020) 01 CAL CK 0022
Transfer Of Property Act, 1882 — Section 108
High Courts07 Jan 2020Disposed Of
Snehalata Khag Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2020) 01 CAL CK 0021
Kolkata Municipal Corporation Act, 1980 — Section 195, 225
High Courts07 Jan 2020Allowed
Biswanath Pal Vs Sankar Nath Pal & Ors
Calcutta High Court · (2020) 01 CAL CK 0020
Code Of Civil Procedure, 1908 — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts07 Jan 2020Disposed Of
Batliboi Limited Vs Union Of India
Calcutta High Court · (2020) 01 CAL CK 0019
Arbitration And Conciliation Act, 1996 — Section 31(7)(a)Code Of Civil Procedure, 1908 — Section 34Arbitration Act, 1940 — Section 29
High Courts07 Jan 2020Disposed Of
Union Of India & Anr Vs Tapan Kumar Roy
Calcutta High Court · (2020) 01 CAL CK 0018
Arbitration And Conciliation Act, 1996 — Section 31(7), 31(7)(a), 34, 34(2A)
High Courts06 Jan 2020Disposed Of/ Dismissed
Sumitra Basu & Anr Vs Snehasis Basu & Ors
Calcutta High Court · (2020) 01 CAL CK 0176
High Courts06 Jan 2020Disposed Of
Puspen Roy Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0175
High Courts06 Jan 2020Dismissed
N. S. Engineering Projects PVT. LTD Vs State Bank Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0174
Code Of Civil Procedure, 1908 — Order 8 Rule 1Commercial Courts Act, 2015 — Section 15, 15(4)
High Courts06 Jan 2020Disposed Of
Kolkata Municipal Corporation & Ors Vs Board Of Trustees For The Port Of Calcutta
Calcutta High Court · (2020) 01 CAL CK 0173
Constitution Of India, 1950 — Article 226Major Port Trusts Act, 1963 — Section 49
High Courts06 Jan 2020Disposed Of
Additional Registrar Of Assurance II, Kolkata Vs Rajesh Nathany & Ors
Calcutta High Court · (2020) 01 CAL CK 0172
Constitution Of India, 1950 — Article 226Indian Stamp Act, 1899 — Article 23, 62(e)Code Of Civil Procedure, 1908 — Section 21
High Courts06 Jan 2020Allowed
State Of West Bengal & Ors Vs Abida Khatun Sk. & Ors
Calcutta High Court · (2020) 01 CAL CK 0169
High Courts06 Jan 2020
Salil Chatterjee & Anr Vs Jogendra Kumar Saha & Ors.
Calcutta High Court · (2020) 01 CAL CK 0168
High Courts06 Jan 2020Disposed Of
Bharti Axa General Insurance Co. Ltd Vs Jyotsna Lala & Ors.
Calcutta High Court · (2020) 01 CAL CK 0167
Motor Vehicles Act, 1988 — Section 166
High Courts06 Jan 2020Dismissed
Rabindranath Ghosh Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0166
High Courts06 Jan 2020Disposed Of
M/S. Tarama Saw Mill And Another Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0165
High Courts06 Jan 2020Disposed Of
Manna Roy & Ors Vs Arati Das & Ors
Calcutta High Court · (2020) 01 CAL CK 0164
High Courts06 Jan 2020Disposed Of
In The Matter Of Vs Md. Nur Ali & Anr
Calcutta High Court · (2020) 01 CAL CK 0163
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 35, 50
High Courts06 Jan 2020Disposed Of
Sukumar Mondal And Another Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0162
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 156(3)