High Courts08 Jan 2020Dismissed
Union Of India And Others Vs M.P. Arun
Calcutta High Court · (2020) 01 CAL CK 0208
Constitution Of India, 1950 — Article 311(2)(b)
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 39 of 45
High Courts08 Jan 2020Disposed Of
M.Ganeshan Vs Lieutenant Governor And Others
Calcutta High Court · (2020) 01 CAL CK 0207
Andaman And Nicobar Islands Land. Revenue And Land Reforms Regulation, 1966 — Section 210(1)
High Courts08 Jan 2020Disposed Of
Daevi Prakash Sheth Vs State And Another
Calcutta High Court · (2020) 01 CAL CK 0206
Negotiable Instruments Act, 1881 — Section 138
High Courts08 Jan 2020Dismissed
Vaishanavi Ispat Limited Vs Senior Joint Commissioner, Sales Tax, Chowringhee Circle & Ors
Calcutta High Court · (2020) 01 CAL CK 0205
Constitution Of India, 1950 — Article 14, 19, 21, 39A, 265, 226, 300Ali>West Bengal Value Added Tax Act, 2003 — Section 84, 84(1)Central Sales Tax Act, 1956 — Section 9(2)Value Added Tax Act, 2005 — Section 43
High Courts08 Jan 2020Disposed Of
Umesh Chandra Mondal Vs West Bengal State Electricity Distribution Company Limited And Others
Calcutta High Court · (2020) 01 CAL CK 0204
Electricity Act, 2003 — Section 126, 12
High Courts08 Jan 2020Disposed Of
Ajanta Dutta Vs Sumit Dutta Rep. Of Gayatri Dutta Since Deceased & Ors
Calcutta High Court · (2020) 01 CAL CK 0203
Partition Act, 1893 — Section 4
High Courts08 Jan 2020Dismissed
Subrata Roy Vs Sushrita Roy
Calcutta High Court · (2020) 01 CAL CK 0202
Indian Divorce Act, 1869 — Section 36Special Marriage Act, 1954 — Section 36, 37
High Courts08 Jan 2020Dismissed
Md. Tamijuddin Mia Vs Chief Executive Officer, Board Of Wakfs & Ors
Calcutta High Court · (2020) 01 CAL CK 0201
Wakf Act, 1995 — Section 54, 54(3), 63
High Courts08 Jan 2020
Canara Bank Vs MPMC PVT. LTD
Calcutta High Court · (2020) 01 CAL CK 0200
Kolkata Municipal Corporation Act, 1980 — Section 178, 178(6)
High Courts08 Jan 2020Dismissed
Commissioner Of Income Tax, Kolkata - I (TDS) Vs Media World Wide Pvt. Ltd
Calcutta High Court · (2020) 01 CAL CK 0025
Income Tax Act, 1961 — Section 9, 9(1)(vii), 28, 192, 194C, 194(c)(7), 194C(iv)(b), 194J, 201(1), 201(1A), 221(1), 260A, 271C
High Courts07 Jan 2020Disposed Of
Reba Dutt Vs Indira Ray & Ors
Calcutta High Court · (2020) 01 CAL CK 0234
High Courts07 Jan 2020Allowed
Sipra Deb Majumdar & Ors. Vs Medeor Pharma PVT. LTD.
Calcutta High Court · (2020) 01 CAL CK 0233
Contract Act, 1872 — Section 25Companies Act, 1956 — Section 434
High Courts07 Jan 2020Disposed Of
Rina Habiba Vs Bank Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0232
High Courts07 Jan 2020Dismissed
Asit Chakraborty Vs Kolkata Metropolitan Development Authority & Ors
Calcutta High Court · (2020) 01 CAL CK 0231
High Courts07 Jan 2020Dismissed
Ali Mahammad Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0230
High Courts07 Jan 2020Disposed Of
Debika Maitra Vs New India Assurance Company Ltd. & Anr
Calcutta High Court · (2020) 01 CAL CK 0229
High Courts07 Jan 2020Disposed Of
Utpal Kumar Samanta Vs Tulika Samanta
Calcutta High Court · (2020) 01 CAL CK 0228
Code Of Civil Procedure, 1908 — Section 151Evidence Act, 1872 — Section 165
High Courts07 Jan 2020Disposed Of
Niru Suri Vs Jagadish Caterar Private Limited
Calcutta High Court · (2020) 01 CAL CK 0199
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 7Transfer Of Property Act, 1882 — Section 108(m), 108(o), 108(p)
High Courts07 Jan 2020Disposed Of/ Allowed
Kaushik Bhattacharya & Anr Vs State Of W.B. & Ors
Calcutta High Court · (2020) 01 CAL CK 0198
Food Safety And Standards Act, 2006 — Section 11, 35
High Courts07 Jan 2020Dismissed
Mainuddin Mandal Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0197