High Courts09 Jan 2020Dismissed
Phani Bhusan Mondal Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0212
Constitution Of India, 1950 — Article 226, 309
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 38 of 45
High Courts09 Jan 2020Allowed
Madhu Singh Vs Jay Shankar Singh
Calcutta High Court · (2020) 01 CAL CK 0211
Hindu Marriage Act, 1955 — Section 24
High Courts09 Jan 2020
Cholamandalam Investment And Finance Company Limited Vs Ganesh Laga & Anr
Calcutta High Court · (2020) 01 CAL CK 0210
Arbitration And Conciliation Act, 1996 — Section — Section 9
High Courts09 Jan 2020Dismissed
Chairman-Cum-Managing Director, ECL Vs Baleswar Yadav & Ors
Calcutta High Court · (2020) 01 CAL CK 0209
Code Of Civil Procedure, 1908 — Order 41 Rule 11, Order 41 Rule 27
High Courts09 Jan 2020
Debesh Saha Vs Union Of India & Others
Calcutta High Court · (2020) 01 CAL CK 0065
National Highway Authority Act, 1956 — Section 5
High Courts09 Jan 2020
Tagore Mission International Education Trust Vs Union Of India & Others
Calcutta High Court · (2020) 01 CAL CK 0064
High Courts09 Jan 2020Disposed Of
Sidhesh Mishra Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0063
High Courts09 Jan 2020Disposed Of
Arati Shaw Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0062
High Courts09 Jan 2020Disposed Of
Dewa Nand Mishra Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0061
High Courts09 Jan 2020Disposed Of
Goutam Chakraborty Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0060
High Courts09 Jan 2020Disposed Of
Subrata Sharma Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0059
High Courts09 Jan 2020Disposed Of
Shankar Roy & Anr Vs Raiganj Municipality & Ors
Calcutta High Court · (2020) 01 CAL CK 0058
High Courts09 Jan 2020
Maddock Films Private Limited Vs Emami Limited And Others
Calcutta High Court · (2020) 01 CAL CK 0057
High Courts09 Jan 2020
Jahar Saha Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0056
Indian Penal Code, 1860 — Section 143, 186
High Courts09 Jan 2020
Aijul Gharami Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0055
Indian Penal Code, 1860 — Section 143, 186
High Courts09 Jan 2020Allowed/ Disposed Of
Bhanu Hazra Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0054
Indian Penal Code, 1860 — Section 34, 302
High Courts09 Jan 2020Allowed
Swapan Dutta Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0053
High Courts09 Jan 2020
Ramapada Gangopadhyay @ Ganguly & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0052
Constitution Of India, 1950 — Article 226, 226(1A)
High Courts09 Jan 2020Disposed Of
Dr. Dilip Choudhury Vs Pratishruti Projects Limited & Ors
Calcutta High Court · (2020) 01 CAL CK 0051
Code Of Civil Procedure, 1908 — Order 5 Rule 1, Order 5 Rule 1(1), Order 8 Rule 1Commercial Courts Act, 2015 — Section 2 (1)(c), 2 (1)(c)(xi), 4, 5, 7, 15, 15(1), 15(2), 15(3), 15(4), 15(5), 16
High Courts09 Jan 2020Disposed Of
Arunava Ghosh Vs Speaker, West Bengal Legislative Assembly And Others
Calcutta High Court · (2020) 01 CAL CK 0050
Constitution Of India, 1950 — Article 13, 13(2), 14, 19, 19(1)(a), 19(2), 20, 20(3), 21, 22, 85, 105, 122, 194, 194(3), 195, 208, 212Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 3Constitution (Forty-Fourth Amendment) Act, 1978 — Section 26