High Courts07 Jan 2020Disposed Of
Solanki Kundu Vs Union Of India And Others
Calcutta High Court · (2020) 01 CAL CK 0196
Indian Penal Code, 1860 — Section 498APassports Act, 1967 — Section 10(3)(h)
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 40 of 45
High Courts07 Jan 2020Dismissed
Pranati Ghosh & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0195
High Courts07 Jan 2020
Uttam Kumar Naskar Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0194
High Courts07 Jan 2020
Prajjal Chakraborty Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0193
High Courts07 Jan 2020Dismissed
Suniti Hait Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0192
High Courts07 Jan 2020
Paribesh Academy For Environment Awakening Vs Kolkata Metro Railway Corporation Limited & Ors
Calcutta High Court · (2020) 01 CAL CK 0191
High Courts07 Jan 2020Disposed Of
Tirupati Assets Private Limited Vs G. Rogers & Co. And Anr
Calcutta High Court · (2020) 01 CAL CK 0190
Constitution Of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 108(m), 108(o), 108(p)
High Courts07 Jan 2020Disposed Of
Sk. Bagbul Haque Vs Sk. Md. Quasin & Ors
Calcutta High Court · (2020) 01 CAL CK 0189
West Bengal Premises Tenancy Act, 1997 — Section 7(2)
High Courts07 Jan 2020Dismissed
Enga Srinu Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0188
High Courts07 Jan 2020
Piya Sen & Ors Vs Saranjit Singh
Calcutta High Court · (2020) 01 CAL CK 0187
Code Of Civil Procedure, 1908 — Order 1 Rule 8, Order 39 Rule 1, Order XXXIX Rule 2
High Courts07 Jan 2020Dismissed
Potu Anketesu Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0186
High Courts07 Jan 2020Dismissed
Prabir Kumar Sarkhel Vs State Bank Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0185
High Courts07 Jan 2020Dismissed
Naba Kumar Biswas Vs Bangiya Gramin Vikash Bank & Ors
Calcutta High Court · (2020) 01 CAL CK 0184
High Courts07 Jan 2020Allowed
Rakeh Kumar Das Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0183
Constitution Of India, 1950 — Article 14West Bengal Municipal Building Rules, 2007 — Rule 4, 9
High Courts07 Jan 2020Dismissed
Gajen Singh Alias Gajendra Nath Roy & Ors Vs Santosh Singh & Ors
Calcutta High Court · (2020) 01 CAL CK 0182
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(d)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 34
High Courts07 Jan 2020Dismissed
Suhan Basu Vs Indrita Basu
Calcutta High Court · (2020) 01 CAL CK 0181
Constitution Of India, 1950 — Article 227Special Marriage Act, 1954 — Section 36Income Tax Act, 1961 — Section 143
High Courts07 Jan 2020Disposed Of
Welcome Retail Private Limited Vs Airports Authority Of India
Calcutta High Court · (2020) 01 CAL CK 0180
Arbitration And Conciliation Act, 1996 — Section 11(6), 21
High Courts07 Jan 2020Disposed Of
Sony Kabushiki Kaisha Vs Sony Trade Links (India) P. Ltd. & Anr
Calcutta High Court · (2020) 01 CAL CK 0179
High Courts07 Jan 2020Allowed
SIPRA Deb Majumdar & Ors Vs Medeor Pharma PVT. LTD.
Calcutta High Court · (2020) 01 CAL CK 0178
Indian Contract Act, 1872 — Section 25Companies Act, 1956 — Section 434
High Courts07 Jan 2020Disposed Of
Mukesh Halder Vs State
Calcutta High Court · (2020) 01 CAL CK 0177
Protection Of Children From Sexual Offences Act, 2012 — Section 4, 33, 33(5)Indian Penal Code, 1860 — Section 363, 376, 341, 504