High Courts03 Jan 2020Allowed
Shashank Jaiswal Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0134
Companies (Appointment And Qualification Of Directors) Rules, 2014 — Rule 14
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 43 of 45
High Courts03 Jan 2020Allowed
Moti Lal Mohata Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0133
Companies (Appointment And Qualification Of Directors) Rules, 2014 — Rule 14
High Courts03 Jan 2020Dismissed
Shrimati Padma Biswas & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0107
Constitution Of India, 1950 — Article 226
High Courts03 Jan 2020
Allahabad Bank Vs Gopal Mitra & Anr
Calcutta High Court · (2020) 01 CAL CK 0106
High Courts03 Jan 2020Disposed Of
Balaram Ghosh Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0105
High Courts03 Jan 2020Disposed Of
Calcutta Tramways Employees'cooperative Credit Society Vs State Of W.B. & Ors
Calcutta High Court · (2020) 01 CAL CK 0104
West Bengal Co-Operative Societies Act, 2006 — Section 59
High Courts03 Jan 2020Disposed Of
Harji Engineering Works Pvt. Ltd Vs Hindustan Steelworks Construction Ltd
Calcutta High Court · (2020) 01 CAL CK 0088
Code Of Civil Procedure, 1908 — Order 7 Rule 11Commercial Courts Act, 2015 — Section 15(4)
High Courts03 Jan 2020Disposed Of
Usha Mondal & Ors Vs State Of W.B. & Ors
Calcutta High Court · (2020) 01 CAL CK 0014
High Courts03 Jan 2020Disposed Of
Sagnik Dey Vs State
Calcutta High Court · (2020) 01 CAL CK 0013
Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 376(i)
High Courts03 Jan 2020Dismissed
Ratna Chowdhury Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0012
High Courts03 Jan 2020Dismissed
Sarwari Begum Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0011
High Courts03 Jan 2020Disposed Of
Md. Ghulam Rabbani Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0010
High Courts03 Jan 2020Disposed Of
Kkalpana Industries (India) Ltd. & Anr Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0009
High Courts03 Jan 2020Disposed Of
State Of West Bengal & Ors Vs Ramkrishna Sahoo & Ors
Calcutta High Court · (2020) 01 CAL CK 0008
Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 26, 30, 64, 80
High Courts03 Jan 2020Allowed
Susmita Mukherjee Vs Dipali Mukherjee & Anr
Calcutta High Court · (2020) 01 CAL CK 0007
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts03 Jan 2020Dismissed/Allowed
Dipak Karmakar Vs State Of W.B. & Ors
Calcutta High Court · (2020) 01 CAL CK 0006
Constitution Of India, 1950 — Article 14, 15, 16, 17, 18, 38, 39, 39A, 43, 46, 142
High Courts02 Jan 2020
Susanta @ Sushanta Das & Anr Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0049
Negotiable Instruments Act, 1881 — Section 142(b)
High Courts02 Jan 2020Disposed Of
Radhika Roy Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0048
High Courts02 Jan 2020Dismissed
Ganesh Sardar & Ors Vs Prafulla Sardar & Anr
Calcutta High Court · (2020) 01 CAL CK 0047
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts02 Jan 2020Disposed Of
Daibaki Mal Vs State West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0046