High Courts02 Jan 2020Disposed Of
Pijush Kanti Sarkar Vs State West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0045
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 44 of 45
High Courts02 Jan 2020Disposed Of
James Protyush Mullick @ Sebastian Mullick Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0044
Indian Penal Code, 1860 — Section 143, 420, 447, 467, 468, 471
High Courts02 Jan 2020Disposed Of
Asif Sultan Vs State of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0043
High Courts02 Jan 2020Disposed Of
Birendra Kumar Roy Vs Outram Club & Ors.
Calcutta High Court · (2020) 01 CAL CK 0042
Code Of Civil Procedure, 1908 — Section 10
High Courts02 Jan 2020Disposed Of
Ashok Das Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2020) 01 CAL CK 0041
Kolkata Municipal Corporation Act, 1980 — Section 2(5), 400, 450CWest Bengal Thika Tenancy (Acquisition and Requisition) Act, 2001 — Section 5(5)
High Courts02 Jan 2020Disposed Of
Smarajit Mitra, Vs Sukanta Kumar Saha
Calcutta High Court · (2020) 01 CAL CK 0040
Limitation Act, 1963 — Article 97, 137Constitution Of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 5(5), 8, 9
High Courts02 Jan 2020Disposed Of
Tridibesh Das Vs Tinku Das
Calcutta High Court · (2020) 01 CAL CK 0039
West Bengal Premises Tenancy Act, 1997 — Section 7(1), 7(2)
High Courts02 Jan 2020Disposed Of
Lakshmi Narayan Chatterjee Vs State West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0038
High Courts02 Jan 2020Disposed Of
Uday Prasad Singha Vs State West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0037
High Courts02 Jan 2020Allowed
Munni Devi Kanwar & Ors Vs Digamber Jain Bhawan & Ors.
Calcutta High Court · (2020) 01 CAL CK 0036
Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 10
High Courts02 Jan 2020Disposed Of
Trimula Sponge Iron (P) Ltd. Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0035
Railways Act, 1989 — Section 37
High Courts02 Jan 2020Disposed Of
Ratna Mitra Vs State Of West Bengal & Ors.
Calcutta High Court · (2020) 01 CAL CK 0034
High Courts02 Jan 2020Dismissed
Anika Sen alias Sampa Rani Bhadra Vs Sudipta Sen
Calcutta High Court · (2020) 01 CAL CK 0033
Code Of Civil Procedure, 1908 — Section 24, 25Hindu Marriage Act, 1955 — Section 13BIndian Penal Code, 1860 — Section 406, 498A
High Courts02 Jan 2020Disposed Of
Sohan Prasad Choudhary Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0032
West Bengal Municipal Act, 1993 — Section 18, 41(2)West Bengal Municipalities (Procedure And Conduct Of Business) Rules, 1995 — Rule 8, 9, 9(3)(b)(i), 9(3)(b)(ii), 9(3)(iii)Code Of Civil Procedure, 1908 — Order 8 Rule 1
High Courts02 Jan 2020Disposed Of
Ajmira Bibi & Ors Vs Manorama Naskar & Ors.
Calcutta High Court · (2020) 01 CAL CK 0031
Code Of Civil Procedure, 1908 — Order 7, Rule 11, Order 8 Rule 1, Order 39, Rules 1, Order 39, Rules 2
High Courts02 Jan 2020Allowed
Renil TP Vs Union Of India And Others
Calcutta High Court · (2020) 01 CAL CK 0030
High Courts02 Jan 2020Disposed Of
Harisadhan Biswas Vs Sk. Noor Ali & Ors
Calcutta High Court · (2020) 01 CAL CK 0029
Code Of Civil Procedure, 1908 — Order 39, Rules 1, Order 39, Rules 2Constitution Of India, 1950 — Article 227
High Courts02 Jan 2020Disposed Of
Nizam Mondal Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0028
Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 307, 323, 324, 326, 341, 506 Code Of Criminal Procedure, 1973 — Section 420
High Courts02 Jan 2020Disposed Of
Negus Mercantile Private Limited Vs Shakuntala Jain
Calcutta High Court · (2020) 01 CAL CK 0027
High Courts02 Jan 2020Dismissed
Maumita Bhattacharya Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0026
West Bengal Land Reforms Act, 1955 — Section 4C Code Of Criminal Procedure, 1973 — Section 340Indian Penal Code, 1860 — Section 199, 200