High Courts27 Nov 2019Allowed
Alias Toppo Vs Union Of India & Others
Calcutta High Court · (2019) 11 CAL CK 0092
Administrative Tribunals Act, 1985 — Section 19, 21
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 9 of 85
High Courts27 Nov 2019Disposed Of
Nilu Rani Dey (Atta) Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 11 CAL CK 0091
High Courts27 Nov 2019Dismissed
Bijoy Krishna Sarkar Vs Malabika Sarkar & Ors
Calcutta High Court · (2019) 11 CAL CK 0090
Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)Constitution Of India, 1950 — Article 227
High Courts27 Nov 2019Allowed
Dr. Subhash Chandra Tiwari Vs West Bengal Medical Council And Others
Calcutta High Court · (2019) 11 CAL CK 0089
Bengal Medical Act, 1914 — Section 17, 17(b), 25, 25(a)(ii), 26, 33(2)(I)(d)Indian Medical Council Act, 1956 — Section 24Indian Medical Rules, 1957 — Rule 10, 27
High Courts27 Nov 2019Dismissed
Anandlok Welfare Association Vs M/s City Enclave Private Limited
Calcutta High Court · (2019) 11 CAL CK 0088
Urban Land (Ceiling And Regulation) Act, 1976 — Section 2(g)(i), 2(q)(ii), 4, 5Kolkata Municipal Corporation Act, 1980 — Section 2(5)Kolkata Municipal Corporation Building Rules, 1990 — Rule 20(1), 20(2), 22, 53, 62, 63
High Courts27 Nov 2019Allowed
Rabi Sankar Dutta & Ors Vs Bijoy Krishna Seva Samity & Anr
Calcutta High Court · (2019) 11 CAL CK 0087
Specific Relief Act, 1963 — Section 34, 42Code Of Civil Procedure, 1908 — Order 41 Rule 11
High Courts27 Nov 2019Allowed
Bhaskar Mondal Vs Biswajit Chakraborty
Calcutta High Court · (2019) 11 CAL CK 0086
Evidence Act, 1872 — Section 61, 62, 63, 63(3), 65, 65(a), 138Constitution Of India, 1950 — Article 227
High Courts27 Nov 2019Disposed Of
Snehansu Majumdar Vs West Bengal Essential Commodities Supply Corp. LTD And Ors
Calcutta High Court · (2019) 11 CAL CK 0085
Constitution Of India, 1950 — Article 14, 19, 23
High Courts27 Nov 2019Allowed/Dismissed/Disposed Of
State Of West Bengal And Others Vs Bharat Vanijya Eastern Private Limited And Others
Calcutta High Court · (2019) 11 CAL CK 0084
Code Of Civil Procedure, 1908 — Section 89Arbitration And Conciliation Act, 1996 — Section 34
High Courts26 Nov 2019Disposed Of
Bharat Petroleum Corporation Ltd. & Anr Vs Union Of India & Ors
Calcutta High Court · (2019) 11 CAL CK 0083
Industrial Disputes Act, 1947 — Section 12, 22(1)(b), 22(1)(d), 24Constitution Of India, 1950 — Article 226
High Courts26 Nov 2019Allowed
Ashit Biswas And Others Vs State Of West Bengal
Calcutta High Court · (2019) 11 CAL CK 0082
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 29
High Courts26 Nov 2019Dismissed
Atanu Chakraborty Vs High Court Of Calcutta And Others
Calcutta High Court · (2019) 11 CAL CK 0081
Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 14, 16, 32, 136, 226, 227
High Courts25 Nov 2019Disposed Of
Pyari Mohan Das Vs State Of West Bengal And Others
Calcutta High Court · (2019) 11 CAL CK 0080
Specific Relief Act, 1963 — Section 5, 6Code Of Civil Procedure, 1908 — Section 9Constitution Of India, 1950 — Article 226
High Courts25 Nov 2019
Fakarul Islam And Others Vs State Of West Bengal And Others
Calcutta High Court · (2019) 11 CAL CK 0079
Code Of Criminal Procedure, 1973 — Section 161
High Courts25 Nov 2019Dismissed
Asit Ranjan Gayen And Others Vs State Of West Bengal And Others
Calcutta High Court · (2019) 11 CAL CK 0078
West Bengal School Service Commission Act, 1997 — Section 2(p), 9, 10West Bengal Board Of Secondary Education Act, 1963 — Section 45Management Of Recognized Non-Government Institutions (Aided And Unaided) Rules, 1969 — Rule 28
High Courts25 Nov 2019Allowed
Asif Ahmed Vs Mohammedan Sporting Club & Anr
Calcutta High Court · (2019) 11 CAL CK 0077
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(5)
High Courts22 Nov 2019Disposed Of
Biswanath Das Vs State Of West Bengal And Others
Calcutta High Court · (2019) 11 CAL CK 0076
High Courts22 Nov 2019Disposed Of
Rabin Nemu Vs State Of West Bengal And Others
Calcutta High Court · (2019) 11 CAL CK 0075
High Courts22 Nov 2019Dismissed
Champa Mondal (Gope) & Ors Vs Kamal Bouri & Anr
Calcutta High Court · (2019) 11 CAL CK 0074
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts22 Nov 2019Allowed
Md. Sawkat Ali Vs State Of West Bengal
Calcutta High Court · (2019) 11 CAL CK 0073
Indian Penal Code, 1860 — Section 489B, 489CCode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106